High Courts26 Mar 1968
Sri Bharathi Mills Vs D. Krishnaswamy
Madras High Court · (1969) 1 MLJ 116
French Labour Code, 1952 — Article 42
COURT ARCHIVE
Madras High Court judgments, 1968
477 judgments · page 18 of 24
High Courts26 Mar 1968
Anantha Pillai Vs Rathnasabapathy Mudaliar and Others
Madras High Court · (1969) 82 LW 25 : (1968) 2 MLJ 574
High Courts25 Mar 1968
P.N.P. Thulkarunai and Co. Vs The Director, Ministry of Finance
Madras High Court · (1969) 71 ITR 149
High Courts25 Mar 1968Allowed
Dalmia Cement (Bharat) Limited Vs Deputy Commercial Tax Officer and Others
Madras High Court · (1969) 23 STC 355
High Courts25 Mar 1968
P.N.P. Thulkarunai and Co. Vs Director, Enforcement Directorate, Finance Ministry
Madras High Court · (1968) 2 MLJ 539
Foreign Exchange Regulation Act, 1947 — Section 23C
High Courts25 Mar 1968
P. N. P. THULKARUNAI and CO. Vs DIRECTOR, ENFORCEMENT DIRECTORATE, FINANCE MINISTRY.
Madras High Court · (1969) 71 ITR 149
Foreign Exchange Regulation Act, 1947 — Section 23(1)(a)
High Courts22 Mar 1968
Gordhandas Khimji (by Haridas Gordhandas, Sole Proprietor) Vs Labour Court and Others
Madras High Court · (1970) 1 LLJ 87
Industrial Disputes Act, 1947 — Section 25F, 25J, 33C
High Courts22 Mar 1968Allowed
Carborandum Universal Ltd. Vs Asstt. Collector of Cus.
Madras High Court · (1999) 107 ELT 593 : (1969) 82 LW 28
Constitution of India, 1950 — Article 226
High Courts22 Mar 1968Allowed
Royal Arts, Coimbatore Vs State of Madras and Another
Madras High Court · AIR 1969 Mad 211 : AIR 1968 Mad 211
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 10
High Courts22 Mar 1968
Royal Arts Vs State of Madras and Another
Madras High Court · (1968) 2 MLJ 297
High Courts21 Mar 1968Allowed
Lakshmanan Chettiar Vs Periakaruppa Thevar and others
Madras High Court · (1968) 03 MAD CK 0042
Civil Procedure Code, 1908 (CPC) — Section 100(1)(c)
High Courts21 Mar 1968Allowed
Jain Jari Stores Vs The State of Madras and Another
Madras High Court · (1969) ILR (Mad) 75 : (1969) 24 STC 67
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 286
High Courts20 Mar 1968
Vaiyapuri Reddy and Another Vs Sivalinga Reddiar
Madras High Court · (1969) 82 LW 703 : (1970) 1 MLJ 92
Specific Relief Act, 1963 — Section 28
High Courts20 Mar 1968
Madras District Automobile and General Employees' Union Vs State of Madras and Another
Madras High Court · AIR 1969 Mad 477 : (1969) 18 FLR 212 : (1969) 2 LLJ 161 : (1969) 82 LW 36
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12(5), 2
High Courts19 Mar 1968
Srinivasamurthy Mandiram Vs Vaduvambal
Madras High Court · (1968) 81 LW 512 : (1969) 1 MLJ 407
Madras City Tenants Protection Act, 1922 — Section 9
High Courts19 Mar 1968Allowed
Kandaswami Padayachi Vs Thangavelu Padayachi (died) and others
Madras High Court · (1968) 03 MAD CK 0005
Transfer of Property Act, 1882 — Section 6(a)
High Courts19 Mar 1968
Commissioner of Income Tax/ Wealth-Tax/ Gift-Tax Madras Vs M.P.R. Periak Aruppan Chettiar Commissioner Of Wealth-Tax, Madras V.M.RM. Ramaswami Chettiar
Madras High Court · (1969) 71 ITR 601
Gift Tax Act, 1958 — Section 26(1)Income Tax Act, 1922 — Section 66(1)Wealth Tax Act, 1957 — Section 27(1)
High Courts18 Mar 1968
In Re: Anjali Devi
Madras High Court · (1969) 1 MLJ 403
Madras Prohibition Act, 1937 — Section 4(1)(j)
High Courts18 Mar 1968
Natesa Pillai Vs Koneri Naicker and Another
Madras High Court · (1969) 82 LW 193 : (1969) 1 MLJ 405
Civil Procedure Code, 1908 (CPC) — Section 59, 80
High Courts15 Mar 1968Allowed
Peria Mannadha Goundar and Others Vs Marappa Goundar
Madras High Court · AIR 1969 Mad 411 : (1969) CriLJ 1410 : (1969) 1 MLJ 37
Criminal Procedure Code, 1898 (CrPC) — Section 145(1)