COURT ARCHIVE

Madras High Court judgments, 1967

519 judgments · page 12 of 26

High Courts01 Aug 1967Dismissed

Tirumalaisami Naicker Vs Villagers of Kadambur and Another

Madras High Court · AIR 1969 Mad 108 : AIR 1967 Mad 108 : (1968) ILR (Mad) 638 : (1968) 81 LW 342

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 9Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 57, 62, 87, 93

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High Courts01 Aug 1967

The Loyal Textile Mills Ltd., Kovilpatti Vs Commissioner of Wealth Tax, Madras

Madras High Court · AIR 1968 Mad 269 : (1969) ILR (Mad) 358 : (1968) 68 ITR 14

Wealth Tax Act, 1957 — Section 27(1), 7(2)

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High Courts01 Aug 1967

Sellappa Gounder and Another Vs The State of Madras and Another

Madras High Court · (1968) 2 MLJ 174

Land Acquisition Act, 1894 — Section 4(1), 6

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High Courts01 Aug 1967

Km.Rm. Kumarappa Chettiar Vs Ramana Gounder and Others

Madras High Court · (1968) 81 LW 270 : (1968) 2 MLJ 542

Provincial Insolvency Act, 1920 — Section 44(3)

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High Courts01 Aug 1967

Sree Meenakshi Mills Ltd. Vs Commissioner of Wealth-Tax, Nadras

Madras High Court · (1968) 70 ITR 637

Wealth Tax Act, 1957 — Section 27(1)

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High Courts01 Aug 1967

Kanni Vs Viswanatha Chettiar and Others

Madras High Court · (1968) ILR (Mad) 497

Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, 151

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High Courts31 Jul 1967

Commissioner of Income Tax Vs Rikabdas Chaganraj

Madras High Court · (1969) 72 ITR 56

Income Tax Act, 1922 — Section 28(1)

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High Courts28 Jul 1967

V.E.R.S. Ramaswamy Chettiar Vs Assistant Engineer and Others

Madras High Court · (1968) 2 MLJ 171

Tamil Nadu Survey and Boundaries Act, 1923 — Section 10(1)

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High Courts28 Jul 1967Dismissed

V.O.C. Arumugham Pillai Vs A. Ilango and Others

Madras High Court · AIR 1969 Mad 252 : (1968) 81 LW 561

Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 101, 102, 103, 104

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High Courts27 Jul 1967

Muthukumaraswami Pillai Vs Srimushnam Vedapatasalai

Madras High Court · (1968) ILR (Mad) 432 : (1968) 2 MLJ 463

Madras Estates Land Act, 1908 — Section 3(2)(d)

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High Courts27 Jul 1967

The State of Madras Vs Messrs. Moulvie Estate, Nagalur Post, Yercaud, Salem Dt.

Madras High Court · (1967) 07 MAD CK 0046

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 5(e)

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High Courts27 Jul 1967

G.M.A. Bhaimia, Muthavalli "Wakf Estate A.M. Bhaimia" and Others Vs The Madras State Wakf Board and Another

Madras High Court · (1968) 1 MLJ 410

Waqf Act, 1954 — Section 49

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High Courts27 Jul 1967

A. Arpudaswami Chettiar Vs Deputy Commercial Tax Officer

Madras High Court · (1968) 2 MLJ 427

Central Sales Tax Act, 1956 — Section 3

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High Courts26 Jul 1967

The Official Assignee of Madras Vs D. Sahadeva Mudaliar

Madras High Court · (1967) 80 LW 492 : (1967) 2 MLJ 462

Presidency Towns Insolvency Act, 1909 — Section 7

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High Courts26 Jul 1967

Loyal Textile Mills Ltd. Vs The State of Madras

Madras High Court · (1968) 21 STC 195

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High Courts26 Jul 1967

A.V.M. Subbaraju Vs A. Balanarasimhaiya and Others

Madras High Court · (1968) 1 MLJ 182

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High Courts26 Jul 1967

Kimberly Clark Corporation Vs Bay's Chemicals

Madras High Court · (1968) 81 LW 23 : (1969) 2 MLJ 14

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High Courts25 Jul 1967

Scindia Steam Navigation Co., Ltd. Vs Union of India and Others

Madras High Court · AIR 1968 Mad 289

Sea Customs Act, 1878 — Section 20

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High Courts24 Jul 1967

Uthandarama Pillai Vs M. Arumugham Pillai

Madras High Court · AIR 1971 Mad 215

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High Courts24 Jul 1967

Chidambaram Chetty and Another Vs Sakku Bai alias Lakshmi Bai and Another

Madras High Court · (1968) 81 LW 396 : (1969) 1 MLJ 543

Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A

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