High Courts17 Aug 1967Dismissed
Rm. Arunachalam Chettiar Vs The Area Committee, H.R. and C.E., Madurai
Madras High Court · (1967) 08 MAD CK 0063
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Madras High Court judgments, 1967
519 judgments · page 11 of 26
High Courts14 Aug 1967
K.C.P. Ltd., Central Workshop Vs K.C.P. Employees' Association (by Secretary) and Others
Madras High Court · (1968) 2 LLJ 416
COMPANIES ACT, 1956 — Section 211, 3, 591Payment of Bonus Act, 1965 — Section 10, 11, 2, 3, 4
High Courts11 Aug 1967Dismissed
S.S. Rajakumar Vs Perfect Castings Private Ltd.
Madras High Court · (1968) 81 LW 238
Companies Act, 1956 — Section 433
High Courts10 Aug 1967Dismissed
P.M. Venkatachalam Pillai Vs The State of Madras
Madras High Court · (1969) 82 LW 26 : (1969) 23 STC 72
High Courts10 Aug 1967
Mohamedaly Sarafaly and Co. Vs Income Tax Officer, Central Circle III, Madras, and Others
Madras High Court · (1968) 68 ITR 128
Constitution of India, 1950 — Article 226Finance (No. 2) Act, 1965 — Section 24Income Tax Act, 1961 — Section 222, 226, 226(1), 226(3)
High Courts09 Aug 1967
T.V. Sundaram Iyengar and Sons (P.) Ltd. Vs Commissioner of Wealth-tax
Madras High Court · (1969) 72 ITR 107
Income Tax Act, 1922 — Section 23A, 3, 4, 67BWealth Tax (Amendment) Act, 1964 — Section 32Wealth Tax Act, 1957 — Section 2, 35
High Courts09 Aug 1967
Sambamurthy Gurukkal Vs The State of Madras and Others
Madras High Court · (1968) 1 MLJ 184
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 45
High Courts09 Aug 1967
The Public Prosecutor Vs Abdul Wahab and Others
Madras High Court · AIR 1969 Mad 280 : (1969) CriLJ 918 : (1968) 1 MLJ 306
Companies Act, 1956 — Section 330Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379
High Courts08 Aug 1967
Peer Mohamed and Co. Vs Mohamed Hussain and Another
Madras High Court · (1968) 2 LLJ 98
Industrial Disputes Act, 1947 — Section 33C
High Courts08 Aug 1967
O.A.O.A.M. Muthiah Chettiar (died) and Others Vs The Revenue Divisional Officer (Land Acquisition Officer)
Madras High Court · (1968) 1 MLJ 107
Land Acquisition Act, 1894 — Section 12(2), 18
High Courts07 Aug 1967Allowed
Sri Trivikrama Ramananda Bharatiswami, Sri Siddheswari Peetadhipati and Others Vs The Taluk Supply Officer and Others
Madras High Court · (1968) ILR (Mad) 679
Civil Procedure Code, 1908 (CPC) — Section 60, 61Constitution of India, 1950 — Article 10(1), 14, 19, 19(1), 19(5)Criminal Procedure Code, 1898 (CrPC) — Section 103, 165, 165(1), 5(2), 51
High Courts04 Aug 1967Dismissed
Kulandaiswami Madurai and Others Vs Murugayya Madurar and Others
Madras High Court · AIR 1969 Mad 14 : (1968) 81 LW 350
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 56
High Courts04 Aug 1967
K. Viswanathan and Another Vs K. Ganapathi Iyer
Madras High Court · (1968) ILR (Mad) 400 : (1968) 81 LW 38 : (1968) 2 MLJ 19
Partition Act, 1893 — Section 4
High Courts03 Aug 1967
Veera Gounder and Others Vs V. Ramaswamy Gounder and Another
Madras High Court · (1967) 80 LW 494 : (1968) 1 MLJ 146
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Aug 1967
A. S. N. M. Idris Ambalam Vs M. Abdul Hakim
Madras High Court · (1968) 68 ITR 733 : (1968) 81 LW 63
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 11 Rule 11Income Tax Act, 1961 — Section 124, 126, 137, 137(1), 137(2)
High Courts02 Aug 1967
Abdul Malick Vs The Collector of Dharmapuri and Others
Madras High Court · (1968) 1 MLJ 9
Motor Vehicles Act, 1988 — Section 47Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5(a)
High Courts02 Aug 1967Allowed
Burmah Shell Oil Storage and Distributing Company of India Limited and Others Vs The State of Madras
Madras High Court · (1968) 21 STC 227
High Courts02 Aug 1967
Daniel Hailey Walcott and Another Vs State
Madras High Court · AIR 1968 Mad 349 : (1968) CriLJ 1282 : (1968) ILR (Mad) 843 : (1968) 1 MLJ 229
High Courts01 Aug 1967
Guruswami Nadar and Others Vs Ezhumalai Panchayat Board and Others
Madras High Court · AIR 1968 Mad 271 : (1968) 81 LW 19 : (1968) 1 MLJ 417
Constitution of India, 1950 — Article 265Madras Commercial Crops Markets Act, 1933 — Section 11, 63Madras Village Panchayats Act, 1950 — Section 58
High Courts01 Aug 1967Dismissed
Sellappa Gounder and Another Vs State of Madras and Another
Madras High Court · AIR 1969 Mad 104
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(4), 4(1), 4(6)