High Courts25 Aug 1967
S. Muthuswami Iyer Vs P.T. Munia Servai and Others
Madras High Court · (1967) 08 MAD CK 0036
Banking Companies Act, 1949 — Section 45A, 45B
COURT ARCHIVE
Madras High Court judgments, 1967
519 judgments · page 10 of 26
High Courts25 Aug 1967
Bhagavathi Mudaliar Vs N. Subramaniam
Madras High Court · (1968) 81 LW 464 : (1968) 2 MLJ 490
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Aug 1967
G. Ramanujam Vs The Zonal Manager, Life Insurance Corporation and Another
Madras High Court · (1968) 2 MLJ 21
Constitution of India, 1950 — Article 226
High Courts25 Aug 1967
Ramanujam (G.) Vs Life Insurance Corporation of India
Madras High Court · (1968) 2 LLJ 299
Constitution of India, 1950 — Article 226
High Courts25 Aug 1967
Kishinchand Chellaram and Others Vs The Joint Commercial Tax Officer and Others
Madras High Court · (1969) 1 MLJ 229
Constitution of India, 1950 — Article 226, 261
High Courts24 Aug 1967
Sinnaraj Pillai and Others Vs Ramayee Ammal and Another
Madras High Court · AIR 1969 Mad 96 : (1967) 2 MLJ 639
Limitation Act, 1908 — Article 144Succession Act, 1925 — Section 106, 107
High Courts24 Aug 1967
Unnamalai Achi and Another Vs Umayal Achi and Others
Madras High Court · (1968) ILR (Mad) 541 : (1968) 81 LW 266 : (1968) 2 MLJ 544
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts24 Aug 1967
State of Madras Vs V. Velayutham Thampy
Madras High Court · (1968) 70 ITR 629
Travancore-Cochin Agricultural Income Tax Act, 1950 — Section 35
High Courts24 Aug 1967
Amaravathi Ammal Vs Periyanayagammal
Madras High Court · (1968) ILR (Mad) 367 : (1967) 80 LW 593 : (1968) 1 MLJ 272
High Courts24 Aug 1967
Ayya Nadar and Others Vs Sri Vaidyanathaswami Koil Devasthanam and Another
Madras High Court · (1969) ILR (Mad) 105 : (1969) 82 LW 271 : (1970) 2 MLJ 129
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 35(2)
High Courts23 Aug 1967
P. Jagajothi Mudaliar Vs Gopalaswami Gounder and Others
Madras High Court · (1968) 2 MLJ 103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2)
High Courts23 Aug 1967Dismissed
The Andhra Perfumery Works joint family Concerns Vs Karupakula Suryanarayaniah and Others
Madras High Court · AIR 1969 Mad 126
Trade and Merchandise Marks Act, 1958 — Section 107, 11, 14, 56
High Courts23 Aug 1967
Mayilswami Chettiar Vs Kaliammal and Others
Madras High Court · (1969) ILR (Mad) 768 : (1968) 81 LW 406 : (1969) 1 MLJ 177
Limitation Act, 1963 — Section 21
High Courts22 Aug 1967
BHAGAVANDAS NARAYANDAS AND OTHERS Vs AGRICULTURAL Income Tax OFFICER, COONOOR, AND ANOTHER.
Madras High Court · (1968) 70 ITR 128
Income Tax Act, 1922 — Section 10(4)(b)
High Courts18 Aug 1967Dismissed
V. Rangaswami Achari Vs Mandhai Viswa Brahmana Sarvajana Sahaya Nidhi Ltd. and Others (In Voluntary Liquidation)
Madras High Court · (1967) 37 CompCas 730
Companies Act, 1956 — Section 515
High Courts18 Aug 1967
Duraiswami Udayar (P.) Vs State of Madras (by Secretary to Government, Revenue Department) and Others
Madras High Court · (1969) 1 LLJ 356
Constitution of India, 1950 — Article 226
High Courts18 Aug 1967
Kanni Vs Viswanatha Chettiar and Others
Madras High Court · AIR 1968 Mad 390 : (1968) 81 LW 176
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1(2)
High Courts18 Aug 1967
N.K.R.K. Amirtharaj Vs M.P.S.N. Ramiah Nadar and Others
Madras High Court · AIR 1968 Mad 374 : (1968) 81 LW 160
Companies Act, 1913 — Section 166, 235Companies Act, 1955 — Section 406, 542, 543
High Courts18 Aug 1967
S. Krishna Reddiar and Others Vs The State of Madras
Madras High Court · (1968) 2 MLJ 121
Land Acquisition Act, 1894 — Section 4(1)
High Courts18 Aug 1967
P. Duraiswami Udayar Vs State of Madras by Secretary to Government, Revenue Department and Others
Madras High Court · (1968) 2 MLJ 305
Constitution of India, 1950 — Article 226