COURT ARCHIVE

Madras High Court judgments, 1965

445 judgments · page 4 of 23

High Courts23 Nov 1965

M. Ranganatha Sastri and Another (Executors to the Estate of the Late Dewan Bahadur R. Subbaiah Naidu) Vs Controller of Estate Duty, Madras

Madras High Court · (1967) ILR (Mad) 52 : (1966) 60 ITR 783

Income Tax Act, 1922 — Section 16(3)(a)(iii)

High Courts23 Nov 1965Dismissed

Ayesha Begum Vs G. Veerappan and Others

Madras High Court · (1966) ACJ 101

Motor Vehicles Act, 1988 — Section 96, 96(1), 96(2)

High Courts23 Nov 1965Dismissed

Ayesha Begum by next friend and father P.K. Mohamed Yusur and another Vs G. Veerappan and others

Madras High Court · (1965) 11 MAD CK 0005

High Courts22 Nov 1965

In re : Jeevanlal and Another

Madras High Court · AIR 1966 Mad 368 : (1966) CriLJ 1150

High Courts22 Nov 1965

K. Narasimhalu Chetti Vs R.V. Subramaniam and others

Madras High Court · (1965) 11 MAD CK 0008

High Courts19 Nov 1965Dismissed

Burmah Shell Oil Storage and Distributing Company of India Ltd. Vs State of Madras

Madras High Court · (1966) 18 STC 479

Constitution of India, 1950 — Article 226

High Courts19 Nov 1965

Devasahayam Nadar Savarimuthu Nadar (deceased), by L.Rs. Vs Poothathan Nadar Samuel and Others

Madras High Court · (1966) 79 LW 499 : (1966) 2 MLJ 258

High Courts19 Nov 1965

Kothanda Pillai Vs Devaraja Reddy (Dead) and Another

Madras High Court · AIR 1966 Mad 434 : (1966) 79 LW 113

Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4

High Courts19 Nov 1965

Japagnanam (L.R.'s of the deceased Devasahayam Nadar Savarimuthu Nadar) and Others Vs Poothanathan Nadar Samuel and Others

Madras High Court · (1967) ILR (Mad) 104 : (1967) 2 MLJ 243

High Courts18 Nov 1965

COMMISSIONER OF AGRICULTURAL Income Tax, MADRAS Vs M. K. HARIHARA IYER.

Madras High Court · (1967) ILR (Mad) 242 : (1966) 62 ITR 225

Travancore-Cochin Agricultural Income Tax Act, 1950 — Section 34, 60(2)

High Courts18 Nov 1965

Commissioner of Income Tax, Madras Vs M.V. Murugappan and Others. Commissioner of Income Tax, Madras V. A.M. M.V. Valliammai Achi and Others

Madras High Court · (1967) ILR (Mad) 256 : (1966) 62 ITR 382

Income Tax Act, 1922 — Section 2, 2(11), 2(6A)(c), 66(1)Income Tax Act, 1961 — Section 2, 2(22)(c)

High Courts18 Nov 1965Dismissed

Kandaswami Gounder Vs Vellayya Gounder and others

Madras High Court · (1965) 11 MAD CK 0002

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

High Courts17 Nov 1965

Madras State Electricity Board Vs Ambazhathingal Ithachutti Umma

Madras High Court · (1966) 2 LLJ 12

Employees Compensation Act, 1923 — Section 3

High Courts16 Nov 1965

In Re: Srinivasa Ayyar (P.S.)

Madras High Court · (1966) 2 LLJ 251

High Courts16 Nov 1965

Ramalinga Padayachi Vs Natesa Padayachi

Madras High Court · AIR 1967 Mad 461 : (1967) ILR (Mad) 95 : (1967) 80 LW 643

Contract Act, 1872 — Section 23, 73Transfer of Property Act, 1882 — Section 55

High Courts15 Nov 1965

Commissioner of Income Tax, Madras Vs United India Life Assurance Company Ltd. (in Liquidation)

Madras High Court · (1968) ILR (Mad) 228 : (1966) 62 ITR 610

Income Tax Act, 1922 — Section 10, 10(7), 12, 22(2), 25(4)Insurance Act, 1938 — Section 52ALife Insurance Corporation Act, 1956 — Section 3, 3(1), 49, 6

High Courts13 Nov 1965

Kamala Vs Madras Port Trust (by Chairman)

Madras High Court · (1966) ACJ 213 : (1966) 1 LLJ 690 : (1966) 79 LW 257

High Courts12 Nov 1965

G.A. Abdul Samath Vs The Deputy Registrar of Co-operative Societies

Madras High Court · (1966) 79 LW 352 : (1966) 2 MLJ 153

Madras Co-operative Societies Rules, 1963 — Rule 56(8)

High Courts12 Nov 1965

R. Srinivasa Row Vs Kaliaparumal and Another

Madras High Court · AIR 1966 Mad 321 : (1966) 79 LW 180

Civil Procedure Code, 1908 (CPC) — Section 115, 15

High Courts12 Nov 1965

Nesamoney Daniel Vs Government of Madras

Madras High Court · AIR 1967 Mad 281 : (1967) ILR (Mad) 295 : (1966) 79 LW 642

Public Servants (Inquiries) Act, 1850 — Section 18, 20, 5, 8Tamil Nadu Medical Registration Act, 1914 — Section 10, 16, 18