High Courts13 Dec 1965
P. Kasinathan and Others Vs Chief Sectetary to Govt. and Another
Madras High Court · (1967) CriLJ 85
COURT ARCHIVE
Madras High Court judgments, 1965
445 judgments · page 2 of 23
High Courts13 Dec 1965
Sanjeevi and Co., Madras Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1966 Mad 390 : (1966) 62 ITR 156
Income Tax Act, 1922 — Section 10(2), 66(2)
High Courts13 Dec 1965
P. Kasinathan and Others Vs Chief Secretary to Govt. of Madras and Another
Madras High Court · AIR 1967 Mad 21
Constitution of India, 1950 — Article 14, 21, 22, 226, 352Defence of India Act, 1962 — Section 3(13), 3(2), 44Defence of India Rules, 1962 — Rule 30(1), 30(4)
High Courts13 Dec 1965
P. Kasinathan and Others Vs The Chief Secretary to Government of Madras and Another
Madras High Court · (1966) 2 MLJ 53
Defence of India Rules, 1962 — Rule 30(1)(b), 30(4)
High Courts10 Dec 1965
Controller Commissioner of Gift-tax, Madras Vs N.S. Getti Chetttiar
Madras High Court · (1966) 60 ITR 454
Gift tax Act, 1958 — Section 2, 2(xii), 2(xxiv), 2(xxiv)(d), 20Income Tax Act, 1961 — Section 16(3)(a)(iv)
High Courts10 Dec 1965
Commissioner of Gift-tax Vs N.S. Getti Chettiar
Madras High Court · (1967) ILR (Mad) 413 : (1966) 2 MLJ 112
Gift Tax Act, 1958 — Section 20, 25A, 4
High Courts10 Dec 1965
N. Subramaniam, Golden Transports, Tiruttani Vs A.K. Raman, Raman Transports, Tiruttani and Another
Madras High Court · AIR 1967 Mad 232 : (1967) ILR (Mad) 177
Motor Vehicles Act, 1988 — Section 48, 48A
High Courts10 Dec 1965Allowed
Chinnathambi Mooppan and Another Vs Mamundi Mooppan and Another
Madras High Court · (1967) ILR (Mad) 149
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108, 63
High Courts10 Dec 1965
Gopalsami Naidu Vs Perumal Naidu
Madras High Court · AIR 1967 Mad 190 : (1967) ILR (Mad) 218 : (1966) 79 LW 130
Stamp Act, 1899 — Article 5
High Courts09 Dec 1965
Sangiliveerappa Balasubramanian Pandian alias Kuttiraja and Others Vs Kannuthayi alias Muthathal Nachiyar and Others
Madras High Court · (1967) ILR (Mad) 454 : (1967) 2 MLJ 169
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 46, 59
High Courts09 Dec 1965
Flarence Chelliah Vs Soundararaj Peter and Others
Madras High Court · (1967) ILR (Mad) 145 : (1966) 79 LW 311 : (1966) 2 MLJ 33
High Courts09 Dec 1965
V.N. Krishnaswamy Vs Collector of Estate Duty, Madras
Madras High Court · AIR 1966 Mad 341 : (1967) ILR (Mad) 486 : (1966) 61 ITR 333 : (1966) 2 MLJ 480
Estate Duty Act, 1953 — Section 10, 64(1)
High Courts09 Dec 1965
Safdar Hussain and Others Vs S.K. Abdul Rahim
Madras High Court · AIR 1967 Mad 4 : (1967) CriLJ 84
Penal Code, 1860 (IPC) — Section 120Trade and Merchandise Marks Act, 1958 — Section 78
High Courts08 Dec 1965
Muhammad Abdul Razack Vs Syed Meera Ummal
Madras High Court · AIR 1967 Mad 212 : (1966) 79 LW 152
Limitation Act, 1963 — Article 44, 28
High Courts08 Dec 1965Dismissed
Standard Credit Corporation Vs S. Subramaniam and others
Madras High Court · (1965) 12 MAD CK 0046
Contract Act, 1872 — Section 133
High Courts08 Dec 1965
Eleavarthi Nadipatha alias Ramaswami Raju and Others Vs Elavarthi Pedda Venkataraju
Madras High Court · AIR 1966 Mad 346 : (1966) 79 LW 90
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts07 Dec 1965
In re : Basha Khan
Madras High Court · (1966) CriLJ 1140
Factories Act, 1948 — Section 2(n), 7, 92
High Courts07 Dec 1965
V.S. Mani Vs Controller of Estate Duty, Madras
Madras High Court · AIR 1966 Mad 429 : (1967) ILR (Mad) 86 : (1966) 60 ITR 810 : (1966) 2 MLJ 110
Estate Duty Act, 1953 — Section 10, 40, 6, 64(1), 9
High Courts07 Dec 1965
In re: Basha Khan
Madras High Court · AIR 1966 Mad 343 : (1966) 1 LLJ 707
Factories Act, 1948 — Section 2, 7, 92
High Courts06 Dec 1965
Commissioner of Income Tax, Madras Vs City Motor Service Ltd.
Madras High Court · (1967) ILR (Mad) 471 : (1966) 61 ITR 418
Income Tax Act, 1922 — Section 10, 10(2), 10(2)(xi), 10(2)(xv), 42