High Courts13 Aug 1964
Muthuswamy Chettiar Vs A.V. Perumal Chettiar
Madras High Court · (1964) 08 MAD CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 250
COURT ARCHIVE
Madras High Court judgments, 1964
514 judgments · page 9 of 26
High Courts12 Aug 1964Allowed
K. Yegnasankaranarayana Iyer Vs The Government of Madras
Madras High Court · (1965) 16 STC 149
High Courts12 Aug 1964
Ayya Pilial and Others Vs Manickam Pillai
Madras High Court · (1965) CriLJ 167 : (1964) 77 LW 650
Child Marriage Restraint Act, 1929 — Section 5
High Courts12 Aug 1964
In re : Paramayan
Madras High Court · (1965) CriLJ 557 : (1965) 78 LW 16
Penal Code, 1860 (IPC) — Section 380, 75
High Courts11 Aug 1964
M.A. and Sons Vs Madras Oil and Seeds Exchange Ltd. and Another
Madras High Court · AIR 1965 Mad 392 : (1965) ILR (Mad) 154
Arbitration Act, 1940 — Section 13, 30, 38Sales of Goods Act, 1930 — Section 2, 60
High Courts11 Aug 1964
The State of Madras Vs T. Narayanaswami Naidu and Another
Madras High Court · AIR 1965 Mad 360 : (1965) ILR (Mad) 83 : (1965) 16 STC 29
Central Sales Tax Act, 1956 — Section 14, 15
High Courts11 Aug 1964Dismissed
Arumugha Vettian Vs Angamuthu Nattar
Madras High Court · (1965) ILR (Mad) 518
Transfer of Property Act, 1882 — Section 105
High Courts11 Aug 1964
N.S. Kantan Vs Agricultural Income Tax Officer, Ootacamund
Madras High Court · (1965) ILR (Mad) 161 : (1965) 58 ITR 53
Income Tax Act, 1922 — Section 33, 66, 66(2)
High Courts10 Aug 1964
N.B. Devaraj and Another Vs V.N. Wilt
Madras High Court · AIR 1965 Mad 453 : (1965) CriLJ 515
Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 190, 192, 202, 203Penal Code, 1860 (IPC) — Section 341, 451, 454
High Courts10 Aug 1964Allowed
F. Rose Mary Carpentry Works Vs The State of Madras
Madras High Court · (1965) ILR (Mad) 76 : (1964) 15 STC 924
Central Sales Tax Act, 1956 — Section 8
High Courts07 Aug 1964
P.K.K. Rathinaswami Chettiar and Another Vs Revenue Divisional Officer, Tanjore
Madras High Court · AIR 1965 Mad 286 : (1965) CriLJ 47 : (1965) 78 LW 17
Prevention of Food Adulteration Act, 1954 — Section 7Tamil Nadu Money Lenders Act, 1957 — Section 18Tamil Nadu Pawnbrokers Act, 1943 — Section 11(1), 16, 16(7), 19(7), 2(6)
High Courts07 Aug 1964
Sriram Cotton Pressing Factory (P) Ltd. Vs K.E. Narayanaswami Naidu
Madras High Court · AIR 1965 Mad 352 : (1965) ILR (Mad) 39 : (1965) 78 LW 89
High Courts07 Aug 1964
Pona Karuppan Ambalam and Others Vs S.V.K. Karuppan Ambalam and Another
Madras High Court · AIR 1965 Mad 379 : (1965) ILR (Mad) 437 : (1964) 77 LW 705
Easements Act, 1882 — Section 13, 17, 2
High Courts07 Aug 1964
Akilandammal Vs S. Balasubramania Iyer
Madras High Court · AIR 1965 Mad 539 : (1965) CriLJ 783 : (1965) ILR (Mad) 432 : (1965) 78 LW 279
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 463, 471, 475Penal Code, 1860 (IPC) — Section 193, 467, 471
High Courts07 Aug 1964
A.R. Hussain Khan Vs Register of Companies, Madras
Madras High Court · AIR 1965 Mad 307 : (1965) CriLJ 104 : (1964) 77 LW 751
Companies Act, 1956 — Section 269, 628, 69
High Courts07 Aug 1964
In Re: B.T. Pani and Another
Madras High Court · (1965) CriLJ 166 : (1965) 78 LW 234
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 7(1)
High Courts05 Aug 1964Dismissed
The State of Madras Vs K.M. Shanmugha Mudaliar and Others
Madras High Court · (1965) ILR (Mad) 377
Land Acquisition Act, 1894 — Section 11, 18, 20, 21, 23Madras Estates Land Act, 1908 — Section 10, 186
High Courts05 Aug 1964Dismissed
The State of Madras Vs Bomas Limited
Madras High Court · (1965) 16 STC 819
High Courts05 Aug 1964Allowed
G.K. Palaniswami Vs Sri Nandhi Transports (P) Ltd. and Others
Madras High Court · (1967) ILR (Mad) 80
Central Motor Vehicles Rules, 1989 — Rule 134(A)Contract Act, 1872 — Section 196, 197, 198, 199, 200Motor Vehicles Act, 1988 — Section 47, 57, 57(2), 57(3)
High Courts04 Aug 1964
S.R. Ramakrishnan Vs Agricultural Income Tax Officer, Dharapuram and Another
Madras High Court · (1965) ILR (Mad) 620 : (1965) 55 ITR 281