High Courts28 Jul 1964Allowed
Zackria Sons Private Limited Vs State of Madras
Madras High Court · (1970) 2 ALT 211 : (1965) ILR (Mad) 642 : (1965) 16 STC 136
Tamil Nadu General Sales Tax Act, 1959 — Section 2(g)
COURT ARCHIVE
Madras High Court judgments, 1964
514 judgments · page 11 of 26
High Courts27 Jul 1964
V. Seethalakshmi Ammal Vs P.R. Rajammal and Another
Madras High Court · (1965) ILR (Mad) 227
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 4
High Courts27 Jul 1964Dismissed
Projection of India Pictures Vs The State of Madras
Madras High Court · (1965) ILR (Mad) 793 : (1965) 16 STC 357
High Courts27 Jul 1964Dismissed
Desai Chakrapani Chettiar Vs K. Veera Reddiar
Madras High Court · (1965) ILR (Mad) 215
Civil Procedure Code, 1908 (CPC) — Section 80Madras Revenue Recovery Act, 1864 — Section 59, 8
High Courts24 Jul 1964
N. Kaliappa Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1965) ILR (Mad) 582
Income Tax Act, 1922 — Section 25(A), 25A(1), 66(2)
High Courts24 Jul 1964
Commissioner of Wealth-tax, Madras Vs Martinammal Machado
Madras High Court · AIR 1965 Mad 182 : (1965) ILR (Mad) 577 : (1964) 54 ITR 687
Income Tax Act, 1961 — Section 16(1)Stamp Act, 1899 — Section 25Wealth Tax Act, 1957 — Section 2, 27(1), 3, 4, 4(1)
High Courts23 Jul 1964Dismissed
C. Ramachandran Vs M. Kazim Khaleeli
Madras High Court · (1965) ILR (Mad) 703
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)
High Courts23 Jul 1964Allowed
R. Krishnaswami Konar Vs The Executive Officer S.T. Ambalavanan
Madras High Court · (1965) ILR (Mad) 325
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 56, 64, 65Local Boards Act, 1884 — Section 156
High Courts23 Jul 1964Dismissed
The State of Madras Vs M.P.V. Sundararamier and Company
Madras High Court · (1965) ILR (Mad) 569 : (1966) 18 STC 516
Constitution of India, 1950 — Article 226
High Courts22 Jul 1964Allowed
The Velipalayam Co-operative Milk Supply Society Vs The State of Madras
Madras High Court · (1965) ILR (Mad) 786
Tamil Nadu General Sales Tax Act, 1959 — Section 34, 8
High Courts22 Jul 1964Dismissed
C. Ramachandran Vs M. Kazim Khaleeli
Madras High Court · (1964) 07 MAD CK 0053
High Courts22 Jul 1964
Shadikhan Vs R.H. Royan
Madras High Court · AIR 1965 Mad 444 : (1965) 78 LW 360
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 21Limitation Act, 1963 — Section 20
High Courts22 Jul 1964
Kishenlal Roopchand and Company Vs The Government of Madras
Madras High Court · (1965) ILR (Mad) 71 : (1965) 16 STC 802
Contract Act, 1872 — Section 182
High Courts22 Jul 1964
D. Keethalingam and Co., Vijayapuram Vs S.M. Balasubramaniam
Madras High Court · AIR 1966 Mad 23 : (1965) 2 MLJ 164
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jul 1964Dismissed
The Commissioner, Corporation of Madras Vs Messrs. Thiru Arooran Sugars Ltd. Madras and Messrs. Vekatesa Thiagarajan (P.) Ltd.
Madras High Court · (1964) 07 MAD CK 0050
High Courts20 Jul 1964Dismissed
Smt. Sakuntala and others Vs Thandukaran and others
Madras High Court · (1965) ILR (Mad) 644
High Courts20 Jul 1964Dismissed
Smt. Sakunthala and Another Vs Thandukaran and Others
Madras High Court · (1965) ILR (Mad) 644
Tamil Nadu Cultivating Tenants Protection (Amendment) Act, 1956 — Section 2, 4, 4B
High Courts20 Jul 1964
Calcutta Dyeing and Bleaching Works Vs The State of Madras
Madras High Court · (1965) ILR (Mad) 514 : (1964) 15 STC 812
Tamil Nadu General Sales Tax Act, 1959 — Section 2(g)
High Courts17 Jul 1964
Commissioner of Income Tax, Madras Vs E.M. Gopalakrishna Kone, Madurai and Another
Madras High Court · AIR 1965 Mad 445 : (1965) ILR (Mad) 1 : (1965) 57 ITR 569 : (1965) 1 MLJ 40
Income Tax Act, 1961 — Section 16, 16(1), 34, 66(1)
High Courts17 Jul 1964
P.K. Mohammed Yusuf Rowther and Another Vs Abdul Razack and Another
Madras High Court · AIR 1965 Mad 483 : (1965) CriLJ 652 : (1965) 78 LW 165
Penal Code, 1860 (IPC) — Section 379, 384