High Courts28 Oct 1963Dismissed
In Re: Divan Sahib alias Pythiakkaran alias Samiyar
Madras High Court · AIR 1964 Mad 480 : (1964) CriLJ 557
Penal Code, 1860 (IPC) — Section 302, 304, 394
COURT ARCHIVE
Madras High Court judgments, 1963
543 judgments · page 9 of 28
High Courts18 Oct 1963Dismissed
Mohamed Noorulla Vs Syed Hedayathtulla Sahib and Another
Madras High Court · (1964) ILR (Mad) 786
High Courts18 Oct 1963Dismissed
S.P. Sahul Hamid Vs P.M. Abdul Majid and Others
Madras High Court · AIR 1964 Mad 252 : (1964) ILR (Mad) 722 : (1964) 77 LW 76
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts18 Oct 1963
Arumugha Nattar Vs Hussain Moideen Khan
Madras High Court · (1963) 76 LW 802 : (1964) 1 MLJ 386
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Oct 1963
Patel Md. Siddique Vs H.H. The Prince of Arcot Endowment
Madras High Court · (1964) 77 LW 87 : (1964) 1 MLJ 97
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 7(2)(iii)
High Courts17 Oct 1963
Karuppiah Ambalam Vs Ayya Nadar
Madras High Court · AIR 1965 Mad 435 : (1964) ILR (Mad) 782 : (1965) 78 LW 133 : (1965) 1 MLJ 75
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 21 Rule 4, Order 21 Rule 5, Order 21 Rule 6, Order 21 Rule 7
High Courts17 Oct 1963
Commissioner of Income Tax, Madras Vs S. RM. CT. PL. Palaniappa Chettiar
Madras High Court · (1964) 53 ITR 581
Income Tax Act, 1922 — Section 66(I)
High Courts17 Oct 1963
The Commissioner of Income Tax Vs S. Rm. Ct. Pl. Palaniappa Chettiar
Madras High Court · (1964) 1 MLJ 61
Income Tax Act, 1961 — Section 66(1)
High Courts16 Oct 1963
Public Prosecutor Vs P. Ramaswami
Madras High Court · AIR 1964 Mad 258 : (1964) CriLJ 672
Constitution of India, 1950 — Article 19, 19(1), 19(2), 25Penal Code, 1860 (IPC) — Section 295, 295A
High Courts16 Oct 1963
Public Prosecutor Vs P. Ramasami
Madras High Court · (1964) 1 MLJ 147
Penal Code, 1860 (IPC) — Section 295A
High Courts16 Oct 1963
N. Mohamed Hussain Sahib Vs The Chartered Bank, Madras and Another
Madras High Court · AIR 1965 Mad 266 : (1964) ILR (Mad) 1012
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16, Order 18 Rule 3, Order 26 Rule 3, 35Contract Act, 1872 — Section 171, 73Presidency Towns Insolvency Act, 1909 — Section 52(2)
High Courts15 Oct 1963Dismissed
U.K.N. Raju Vs Nacharammmal and others
Madras High Court · (1964) ILR (Mad) 375
High Courts15 Oct 1963Dismissed
U.K.N. Raju Vs Nachakammal and Others
Madras High Court · (1964) ILR (Mad) 375
Madras Village Panchayats Act, 1958 — Section 15(4), 17(5)
High Courts15 Oct 1963Dismissed
V.N. Padmavathi Ammal Vs V.R. Muthuswami Pillai (Died) and V.R. Balakrishna Pillai and Others
Madras High Court · (1964) ILR (Mad) 483
High Courts11 Oct 1963
R.G.S. Naidu and Co. Vs The Commissioner of Income Tax
Madras High Court · (1964) 1 MLJ 3
Income Tax Act, 1961 — Section 66(2)
High Courts11 Oct 1963
P.K. Soundararaja Mudaliar Vs The Deputy Commissioner for Hindu Religious and Charitable Endowments
Madras High Court · (1964) 1 MLJ 236
High Courts11 Oct 1963
R. G. S. Naidu and Co. Vs Commissioner of Income Tax Madras.
Madras High Court · (1964) 53 ITR 559
Income Tax Act, 1922 — Section 35, 66(2)
High Courts11 Oct 1963
SP. AV. AN. Kannappa Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 53 ITR 1
High Courts11 Oct 1963
S.P.A.V. AN. Kannappa Chettiar Vs Commissioner of Income Tax
Madras High Court · (1964) 1 MLJ 49