High Courts05 Nov 1963
India Nutriments Ltd. and Another Vs The Registrar of Companies
Madras High Court · (1964) 1 MLJ 158
Companies Act, 1956 — Section 159, 220(1)
COURT ARCHIVE
Madras High Court judgments, 1963
543 judgments · page 8 of 28
High Courts05 Nov 1963
In re : A.M.M. Sathakathullah
Madras High Court · (1965) CriLJ 306
Foreign Exchange Regulation Act, 1973 — Section 23(1A)(a)Sea Customs Act, 1878 — Section 167(81)
High Courts04 Nov 1963Dismissed
P.P.M.S. Nagarathnam Vs The State of Madras and Others
Madras High Court · AIR 1964 Mad 192 : (1964) ILR (Mad) 919 : (1965) 1 LLJ 84
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 15, 2
High Courts04 Nov 1963
M. Ramasubbu Vs The Proprietor, Rani Motor Works and Another
Madras High Court · AIR 1964 Mad 462 : (1964) ILR (Mad) 377 : (1964) 1 LLJ 249
Industrial Disputes Act, 1947 — Section 25F, 33C(2), 36, 36(4)
High Courts02 Nov 1963
E.C.P. Rathinaswami Nadar Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1964) 1 MLJ 303
Constitution of India, 1950 — Article 226
High Courts01 Nov 1963Dismissed
Sha Rikabdas Amirtlal Vs Pathalam Venkatasubbiah Chetty and Another
Madras High Court · (1964) ILR (Mad) 380
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3
High Courts01 Nov 1963Allowed
S. Chokalingam Asari Vs N.S. Krishna Iyer and Others
Madras High Court · AIR 1964 Mad 404 : (1964) ILR (Mad) 923 : (1964) 77 LW 233
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts01 Nov 1963Dismissed
Messrs. Sha Rikhabdas Amirtlal Vs Pathalam Venkatasubbiah Chetty and another
Madras High Court · (1963) 11 MAD CK 0010
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
High Courts01 Nov 1963
Chinnayyan Vs R. Nagarathinam Pillai
Madras High Court · (1964) ILR (Mad) 990 : (1964) 77 LW 73 : (1964) 1 MLJ 389
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(b)
High Courts01 Nov 1963Allowed
A. Palaniswami Mudaliar Vs S.C. Venkatachalam
Madras High Court · (1963) 11 MAD CK 0003
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
High Courts30 Oct 1963
A. Venkatachala Udayar Vs S.V. Kasi Pandaram and Others
Madras High Court · (1964) 1 MLJ 261
Provincial Insolvency Act, 1920 — Section 24
High Courts30 Oct 1963
N. Sathianathan Vs B.K.P.M. Amaravathi Ammal and Others
Madras High Court · (1964) 1 MLJ 140
Contract Act, 1872 — Section 47, 59, 59(1), 59(4), 61
High Courts29 Oct 1963
In Re: Doraiswamy Nadar
Madras High Court · (1964) 1 MLJ 145
Penal Code, 1860 (IPC) — Section 300, 304
High Courts29 Oct 1963
B. Rajagopal Naidu Vs The State Transport Appellate Tribunal and Others
Madras High Court · (1964) 1 MLJ 92
Motor Vehicles Act, 1988 — Section 47, 47(1)
High Courts29 Oct 1963Dismissed
Management of Vijayakumar Mills Ltd. Vs Secretary, Vijayakumar Mills National Workers Union, A. Kalayampathur and Another
Madras High Court · AIR 1964 Mad 395 : (1965) 10 FLR 287 : (1964) ILR (Mad) 798
Industrial Disputes Act, 1947 — Section 2
High Courts29 Oct 1963
Srirangam Janopakara Bank Ltd. Vs S. Rangarajan and Another
Madras High Court · (1964) ILR (Mad) 805
Licensing (Constitution) Act, 1910 — Section 19Tamil Nadu Shops and Establishments Act, 1947 — Section 41(1), 41(2), 41(3), 49Tamil Nadu Shops and Establishments Rules, 1948 — Rule 9(2)
High Courts29 Oct 1963Allowed
M.A. Ethirajulu Naidu Vs Hajee Abu Baker and Sons
Madras High Court · (1963) 10 MAD CK 0002
Madras Buildings (Lease and Rent Control) Rules, 1961 — Rule 11
High Courts28 Oct 1963
T. Rajarathnam Chetti Vs A.A. Abdul Gani and Others
Madras High Court · (1964) 77 LW 88 : (1963) 1 MLJ 289