High Courts11 Oct 1963
The State of Madras Vs Krishnaswami and Another (Minors represented by their Mother and next Friend, Kaliammal)
Madras High Court · (1964) 1 MLJ 369
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 62
COURT ARCHIVE
Madras High Court judgments, 1963
543 judgments · page 10 of 28
High Courts11 Oct 1963
R. Narasimhachari Vs Kanakasabapathi
Madras High Court · (1964) 77 LW 71 : (1964) 1 MLJ 256
High Courts10 Oct 1963
Buddha Pictures Vs The Fourth Income Tax Officer and Another
Madras High Court · (1964) 1 MLJ 263
Income Tax Act, 1961 — Section 46(5A)
High Courts10 Oct 1963Allowed
Buddha Pictures by Managing Partner, Bhimsingh Vs Fourth Income Tax Officer and Another
Madras High Court · AIR 1964 Mad 429 : (1964) ILR (Mad) 476 : (1964) 52 ITR 321
Income Tax Act, 1922 — Section 46(5A)
High Courts10 Oct 1963
K. Sundaramoorthy Mudaliar Vs Manickammal and Another
Madras High Court · (1964) 1 MLJ 152
Court Fees Act, 1870 — Section 25(d)
High Courts10 Oct 1963
Manickavasagam Chettiar Vs Commissioner of Income Tax.
Madras High Court · (1964) ILR (Mad) 113 : (1964) 53 ITR 292
Income Tax Act, 1922 — Section 16, 16(1)(c), 66(1)Trusts Act, 1882 — Section 20, 54
High Courts09 Oct 1963
Dr. T.C.M. Pillai Vs The Indian Institute of Technology
Madras High Court · (1965) ILR (Mad) 24 : (1964) 1 MLJ 70
Constitution of India, 1950 — Article 311
High Courts09 Oct 1963
M.R. Appadurai Vs Additional Commissioner for Workman's Compensation and Another
Madras High Court · AIR 1964 Mad 265 : (1964) 1 LLJ 704
Payment of Wages (Procedure) Rules, 1937 — Rule 16(2)
High Courts09 Oct 1963Dismissed
Sornam Alias Easwaramurthy Vs The District Munsif And Election Tribunal, Amrasamudram And Others
Madras High Court · (1963) 10 MAD CK 0003
Penal Code, 1860 (IPC) — Section 109, 120B, 121
High Courts09 Oct 1963
In Re: S.P. Rangasami Goundar and Another
Madras High Court · (1964) 1 MLJ 98
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts08 Oct 1963
S.V. Venkatasubbu and Others Vs The Utilities (India), Limited
Madras High Court · (1964) 1 MLJ 20
Companies Act, 1956 — Section 543
High Courts08 Oct 1963Dismissed
S.V. Venkatasubbu and Others Vs Utilities (India) Ltd.
Madras High Court · AIR 1964 Mad 230 : (1964) ILR (Mad) 969 : (1964) 77 LW 49
Companies Act, 1956 — Section 543
High Courts07 Oct 1963
Southern Roadways (P.), Ltd. Vs Madurai Veeraswami Nadar (died) and Others
Madras High Court · (1964) 1 MLJ 25
Constitution of India, 1950 — Article 133, 226
High Courts07 Oct 1963
R. Subramaniam Vs Commissioner of Police
Madras High Court · AIR 1964 Mad 185 : (1964) CriLJ 519 : (1964) ILR (Mad) 1002
Criminal Procedure Code, 1898 (CrPC) — Section 1(2), 386, 387, 4, 435Madras Criminal Practice Rules, 1931 — Rule 290A, 290A(7), 290A(8), 290A(9)
High Courts04 Oct 1963
Southern Roadways (P.) Ltd. Vs P. Methurai Veeraswami (died) M. Dhanapalan and Others
Madras High Court · AIR 1964 Mad 194 : (1964) ILR (Mad) 1 : (1964) 77 LW 71
Constitution of India, 1950 — Article 133, 133(1), 226, 228
High Courts04 Oct 1963Dismissed
Srinivasa Naicker and Others Vs Govindasami Chettiar and Others
Madras High Court · AIR 1964 Mad 201 : (1963) 76 LW 853
Transfer of Property Act, 1882 — Section 58, 68(1)
High Courts04 Oct 1963Allowed
Regional Transport Authority Vs Sri Mettupalayam Coonoor Service (P) Ltd.
Madras High Court · AIR 1964 Mad 454 : (1964) ILR (Mad) 641 : (1964) 77 LW 278
Motor Vehicles Act, 1939 — Section 47(1), 47(3), 57, 57(3), 57(5)
High Courts04 Oct 1963
Ananchaperumal Yogeeswarar Vs Sivagurunatha Pillai and Others
Madras High Court · (1964) 1 MLJ 86
High Courts04 Oct 1963
S.B. Adityan and Others Vs First Income Tax Officer, Madras.
Madras High Court · (1964) ILR (Mad) 700 : (1964) 52 ITR 453
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34, 4(3)(i)Income Tax Act, 1961 — Section 22(2)
High Courts04 Oct 1963
K. Srinivasan Iyengar Vs Khader Mohideen Rowther (died) and Others
Madras High Court · (1964) 77 LW 59 : (1964) 1 MLJ 323
Madras City Tenants Protection Act, 1922 — Section 9