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Madras High Court judgments, 1957

421 judgments · page 6 of 22

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High Courts21 Oct 1957

S. Basker and Co. by Managing Partner, M.S.P.S. Sankaralinga Nadar Vs M.T.V. Veerasikku Goundar and Others

Madras High Court · AIR 1958 Mad 379 : (1958) ILR (Mad) 404 : (1957) 70 LW 986 : (1957) 2 MLJ 582

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Contract Act, 1872 — Section 73Provincial Insolvency Act, 1920 — Section 12, 34, 46, 9, 9(1)(b)
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High Courts18 Oct 1957Allowed

P. Veerana Thevar Vs Karuppayi and Others

Madras High Court · AIR 1959 Mad 37 : (1958) 1 MLJ 429

Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 60
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High Courts18 Oct 1957

Nanjappa Asari

Madras High Court · (1958) 2 MLJ 230

Succession Act, 1925 — Section 317
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High Courts18 Oct 1957Allowed

Sp. Pl. N. Karuppan Chettiar Vs Doraiswsami Ambalam and another

Madras High Court · (1957) 10 MAD CK 0001

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High Courts16 Oct 1957

Venkatachalam Chettiar Vs Umayal Achi and Others

Madras High Court · AIR 1958 Mad 395 : (1958) 71 LW 126 : (1958) 2 MLJ 26

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, 48, 52
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High Courts14 Oct 1957

K.M. Adam Vs The Income Tax Officer

Madras High Court · AIR 1958 Mad 181 : (1957) 70 LW 1016 : (1958) 1 MLJ 34

Income Tax Act, 1961 — Section 46(5A)
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High Courts14 Oct 1957

R. Thangaraja Pandian Vs Veeraraghava Iyengar

Madras High Court · (1958) ILR (Mad) 234 : (1958) 71 LW 17 : (1958) 1 MLJ 69

Estates Abolition Act — Section 42
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High Courts14 Oct 1957

K. M. Adam Vs Income Tax Officer, II Additional II Circle, Madras

Madras High Court · (1958) ILR (Mad) 397 : (1958) 33 ITR 26

Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 46, 46(5A)
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High Courts14 Oct 1957

S. Raju Gramani Vs Srinivasa Gramani

Madras High Court · (1958) 71 LW 116 : (1958) 1 MLJ 308

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High Courts14 Oct 1957

Gordon Woodroffe and Company (Private) Limited Vs S. Venugopal and Another

Madras High Court · AIR 1958 Mad 433 : (1958) ILR (Mad) 374 : (1958) 71 LW 88 : (1958) 1 MLJ 164

Industrial Disputes Act, 1947 — Section 33(1), 33(2)
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High Courts14 Oct 1957Dismissed

V. Guruviah Naidu and Brothers Vs The State of Madras and Another

Madras High Court · AIR 1958 Mad 158 : (1958) 71 LW 321 : (1958) 1 MLJ 132 : (1958) 9 STC 145

Constitution of India, 1950 — Article 14
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High Courts11 Oct 1957

Varadarajulu Reddiar Vs Venkatakrishna Reddiar and Others

Madras High Court · (1958) 71 LW 249 : (1958) 1 MLJ 199

Court Fees Act, 1870 — Section 7, 7(iv)(b), 7(v)
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High Courts10 Oct 1957

Palchami and Others Vs Paramasiva Gounder

Madras High Court · AIR 1958 Mad 197 : (1958) CriLJ 528

Penal Code, 1860 (IPC) — Section 323
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High Courts10 Oct 1957

Sinnapappal alias Sinnakaliakkal Vs Subbanna Goundan and Others

Madras High Court · AIR 1958 Mad 414 : (1958) 71 LW 195 : (1958) 1 MLJ 250

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 47
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High Courts09 Oct 1957

A.S.N.S. Naina Pillai Marakkayar Vs State of Madras by Secretary, Revenue Department

Madras High Court · AIR 1958 Mad 532 : (1958) 71 LW 222 : (1958) 1 MLJ 248

Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 3
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High Courts09 Oct 1957

S.K. Mahamad Kasim Rowther Vs Noor Mahamed Rowther and Others

Madras High Court · (1958) 71 LW 448 : (1958) 1 MLJ 94

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 40 Rule 1
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High Courts28 Sept 1957

Abdul Khader Vs Consolidated Coffee Estates (1943), Ltd. and Others

Madras High Court · (1958) ILR (Mad) 66 : (1959) 2 LLJ 193 : (1958) 71 LW 17 : (1958) 1 MLJ 11

Industrial Disputes Act, 1947 — Section 10
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High Courts28 Sept 1957

M.K. Chengalva Roya Chetti Vs The State of Madras

Madras High Court · (1957) 09 MAD CK 0010

Tamil Nadu Town and Country Planning Act, 1971 — Section 12
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High Courts27 Sept 1957

P. Abdul Matheen Vs The Dy. Commercial Tax Officer and Another

Madras High Court · (1957) 2 MLJ 595

Madras General Sales Tax Act, 1939 — Section 10
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High Courts27 Sept 1957Dismissed

P. Abdul Matheen Vs The Deputy Commercial Tax Officer and Another

Madras High Court · (1958) ILR (Mad) 494 : (1958) 71 LW 217 : (1957) 8 STC 825

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