Companies Act, 1956 — Section 286, 291, 36Constitution of India, 1950 — Article 19(1), 226, 226(1), 31(1)Specific Relief Act, 1877 — Section 45, 50, 8

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High Courts14 Aug 1956

Muthappa and Sons, Mangalore Vs Commissioner of Income Tax, Madras

Madras High Court · AIR 1957 Mad 206 : (1956) 30 ITR 560

Income Tax Act, 1922 — Section 26A

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High Courts13 Aug 1956Allowed

M.R. Vidyasagar Vs Income Tax Officer, Circle II, Madurai and Another

Madras High Court · AIR 1957 Mad 250

Income Tax Act, 1922 — Section 18A(6), 24BIncome Tax Rules, 1962 — Rule 48

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High Courts13 Aug 1956Dismissed

In Re: Syed Ibrahim

Madras High Court · AIR 1959 Mad 32 : (1959) CriLJ 203 : (1958) 71 LW 582

Criminal Procedure Code, 1898 (CrPC) — Section 250, 4, 4(1), 417(3)

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High Courts13 Aug 1956

M.R. Vidyasagar Vs Income Tax Officer, Madurai, and Another

Madras High Court · (1957) 31 ITR 173

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 2(11)Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 18, 23, 28, 29, 43

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High Courts10 Aug 1956Dismissed

Chundri Sreeramulu Vs Tadavarthi Nagarathnamma and others

Madras High Court · (1956) 08 MAD CK 0046

Court Fees Act, 1870 — Section 7

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High Courts10 Aug 1956

Meenakshisundaram Pillai Vs Ponnu alias Subbiah Chettiar and Others

Madras High Court · AIR 1957 Mad 297 : (1956) 69 LW 1006

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High Courts10 Aug 1956Dismissed

T. Rangaswami Vs T. Aravindammal

Madras High Court · AIR 1957 Mad 243

Evidence Act, 1872 — Section 120Hindu Marriage Act, 1955 — Section 12Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 5

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High Courts10 Aug 1956Dismissed

S. Suppiah Chettiar Vs V. Chinnathurai and Another

Madras High Court · AIR 1957 Mad 216 : (1957) 1 LLJ 517 : (1956) 69 LW 896

Limitation Act, 1908 — Article 21, 14Workmens Compensation Act, 1923 — Section 10(1), 3(5)

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High Courts10 Aug 1956

Vittal Alva Vs Ramanujam

Madras High Court · (1957) 2 MLJ 159

Penal Code, 1860 (IPC) — Section 307, 323, 332

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High Courts10 Aug 1956

G. Meenakshisundaram Pillai Vs Ponnu alias Subbiah Chettiar and Others

Madras High Court · (1956) 2 MLJ 559

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High Courts10 Aug 1956Dismissed

North Arcot District Central Co-operative Stores Ltd. Vs State Govt. of Madras

Madras High Court · AIR 1957 Mad 163

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts10 Aug 1956

K.P.V. Shaik Mohamed Rowther and Co. Vs Commissioner of Income Tax, Madras

Madras High Court · AIR 1957 Mad 154 : (1956) 30 ITR 747

Income Tax Act, 1922 — Section 25(4), 66(1)

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