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Madras High Court judgments, 1956

438 judgments · page 10 of 22

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High Courts20 Jul 1956Allowed

Pulikkot Kalliani Amma Vs Edavanna Kovilagath Vikramanickan alias Valia Thirumalpad

Madras High Court · (1956) 07 MAD CK 0044

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High Courts20 Jul 1956Allowed

Paru Kutty Amma (died) and Another Vs Janaki Amma and others

Madras High Court · (1956) 07 MAD CK 0038

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High Courts20 Jul 1956

Thozhukkat Pathan Veettil Tavazhi Lakshmi Tarwad Karnavasthri Lakshmi alias Kuttimalu Amma and Others Vs Achutha Menon (died) and Others

Madras High Court · (1956) 2 MLJ 542

Limitation Act, 1963 — Section 28
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High Courts20 Jul 1956

Parvathy Ammal Vs Gopala Gounder and Another

Madras High Court · (1957) CriLJ 140 : (1956) 69 LW 829

Criminal Procedure Code, 1898 (CrPC) — Section 488
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High Courts20 Jul 1956

Parvathy Ammal Vs Gopala Goundar and Another

Madras High Court · (1956) 2 MLJ 468

Criminal Procedure Code, 1898 (CrPC) — Section 488
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High Courts20 Jul 1956Dismissed

Ramagopal Naicker Vs Muthukrishna Ayyar and Another

Madras High Court · AIR 1957 Mad 1 : (1956) 69 LW 734

Contract Act, 1872 — Section 182Evidence Act, 1872 — Section 63Limitation Act, 1908 — Section 19
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High Courts18 Jul 1956

Ramachandrayya Vs Laxminarayana Rao

Madras High Court · (1956) 2 MLJ 565

Transfer of Property Act, 1882 — Section 58(c)
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High Courts18 Jul 1956Allowed

Subramaniam Chettiar and Another Vs Muthiah Pillai

Madras High Court · AIR 1957 Mad 189 : (1956) 69 LW 908

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8Limitation Act, 1908 — Article 181
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High Courts18 Jul 1956Dismissed

Damodaraswamy Naidu Vs President of District Board, Coimbatore and Another

Madras High Court · AIR 1957 Mad 149 : (1956) 69 LW 993

Constitution of India, 1950 — Article 226Madras District Boards Act, 1920 — Section 199(2)Madras Local Boards Act, 1884 — Section 199(2)
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High Courts18 Jul 1956

Rajamma Vs Varadarajulu Chetti and Others

Madras High Court · AIR 1957 Mad 198

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High Courts18 Jul 1956

Doraiswami Reddiar Vs Gurunatha Iyer and Others

Madras High Court · (1956) 2 MLJ 473

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 87
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High Courts17 Jul 1956

P.S. Ramaswami Nadar Vs R. Viswanathan and Another

Madras High Court · (1957) CriLJ 673

Penal Code, 1860 (IPC) — Section 109, 420
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High Courts17 Jul 1956

Venkatesa Reddiar Vs Veeraswami Mudali and Another

Madras High Court · (1957) ILR (Mad) 422 : (1957) 70 LW 1033 : (1956) 2 MLJ 449

Cattle Trespass Act, 1871 — Section 20
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High Courts16 Jul 1956

D. Mohanavelu Mudaliar alias D. Mohanam Mudaliar and Another Vs The Indian Insurance and Banking Corporation, Ltd. and Another

Madras High Court · (1956) 69 LW 724 : (1956) 2 MLJ 476

Law of Property Act, 1925 — Section 136
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High Courts16 Jul 1956Dismissed

D. Mohanavelu Mudaliar and Another Vs Indian Insurance and Banking Corporation Ltd., Salem and Another

Madras High Court · AIR 1957 Mad 115 : (1957) ILR (Mad) 326

Insurance Act, 1938 — Section 38, 39Married Womens Property Act, 1874 — Section 6
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High Courts16 Jul 1956Dismissed

Sakkarama Rao Vs Nagasami Rao and Others

Madras High Court · AIR 1957 Mad 191

Contract Act, 1872 — Section 45Transfer of Property Act, 1882 — Section 60
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High Courts13 Jul 1956

B.S. Ramappa Vs B. Monappa and Another

Madras High Court · (1957) ILR (Mad) 206 : (1956) 2 MLJ 469

Trade Marks Act, 1940 — Section 46
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High Courts13 Jul 1956

S.M.A. Abdul Fatha and Others Vs Mohammad Jabbar and Others

Madras High Court · (1956) 2 MLJ 475

Madras Buildings (Lease and Rent Control) Act, 1949 — Section 9
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High Courts12 Jul 1956Dismissed

K. Gopalaswami Ayyangar Vs Sri Athmanathaswami Devasthanam at Avidayarkoil

Madras High Court · AIR 1958 Mad 80

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High Courts12 Jul 1956

K. Gopalaswami Ayyangar Vs Sri Athamanathaswami Devasthanam at Avidayarkoil

Madras High Court · AIR 1958 Mad 80

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