Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 200, 202, 403, 476, 476BLimitation Act, 1908 — Article 152, 154, 155, 156, 5

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High Courts12 Oct 1954Dismissed

K.V. Vanchi Ayyar Vs The State of Madras and another

Madras High Court · (1954) 10 MAD CK 0006

Constitution of India, 1950 — Article 19(1)(a)

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High Courts11 Oct 1954Dismissed

Muniammal Vs P.M. Ranganatha Nayagar and Another

Madras High Court · AIR 1955 Mad 571 : (1954) 67 LW 1186

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 151Transfer of Property Act, 1882 — Section 100, 39, 52

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High Courts11 Oct 1954Dismissed

Kodinthirapalli village Devaswom by trustees, Parameswara Iyer and another Vs Janardhanan alias Appukutty Thampan Avergal, styled Raman Kumaran alias Nellapathiyil Raman Rayiravar alias Puliyakotta Mootha Nair (died) and others

Madras High Court · (1954) 10 MAD CK 0003

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High Courts07 Oct 1954

S.L. Ramanathan Chettiar Vs Dinasari, Ltd.

Madras High Court · (1956) 1 MLJ 328

Companies Act, 1956 — Section 109(I)(e)

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High Courts28 Sept 1954Dismissed

Kishanlal Roopchand and Co. Vs Indian Dominion and Another

Madras High Court · AIR 1955 Mad 151 : (1954) 67 LW 1192

Railways Act, 1890 — Section 140, 77, 80

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High Courts28 Sept 1954

Arunachalathammal Vs T. Karagasabapathi Pillai

Madras High Court · AIR 1955 Mad 720

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)

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High Courts24 Sept 1954Dismissed

T.N. Krishna Iyer Vs Nallathambi Mudaliar (died) and others

Madras High Court · (1954) 09 MAD CK 0026

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 7(2), Order 34 Rule 8, Order 34 Rule 8(3)

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High Courts24 Sept 1954Allowed

In Re: Saroja

Madras High Court · AIR 1955 Mad 596 : (1955) CriLJ 1505

Criminal Procedure Code, 1898 (CrPC) — Section 106

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High Courts24 Sept 1954

Kodia Goundar and Another Vs Velandi Goundar and Others

Madras High Court · AIR 1955 Mad 281 : (1955) ILR (Mad) 339 : (1955) 68 LW 107

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(2), 11, 47

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