High Courts24 Nov 1954Dismissed

In Re: Rup Lal Kapur

Madras High Court · AIR 1955 Mad 429 : (1955) CriLJ 1081 : (1955) 68 LW 221

Criminal Procedure Code, 1898 (CrPC) — Section 99APenal Code, 1860 (IPC) — Section 295A
High Courts19 Nov 1954

Public Prosecutor Vs Kanniappan

Madras High Court · AIR 1955 Mad 424 : (1955) CriLJ 1080 : (1955) 68 LW 237

Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 330, 511