High Courts14 Nov 1951Allowed
Annamalai Ammal Vs Sundarathammal and Others
Madras High Court · AIR 1953 Mad 404 : (1952) 65 LW 1136 : (1952) 2 MLJ 782
COURT ARCHIVE
Madras High Court judgments, 1951
379 judgments · page 4 of 19
High Courts14 Nov 1951
Pudusseri Vadakkethil Vikraman alias Kunhikuttan Nair Vs V. Krishnan Nair
Madras High Court · AIR 1953 Mad 396 : (1952) 65 LW 783 : (1952) 1 MLJ 452
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Oaths Act, 1873 — Section 11
High Courts14 Nov 1951Allowed
Kotta Govindarajulu Chettiar Vs Sivarama Krishnan by guardian Lakshmi Ammal and Others
Madras High Court · (1952) 65 LW 799
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 73, Order 40 Rule 1, 47Trusts Act, 1882 — Section 62
High Courts13 Nov 1951
S.V. Angidi Chettiar Vs Nataraja Textiles Ltd.
Madras High Court · AIR 1952 Mad 557
Companies Act, 1913 — Section 166, 170
High Courts13 Nov 1951Allowed
C. Sambandam Vs The General Manager, South Indian Railway, Tiruchirapalli
Madras High Court · AIR 1953 Mad 54 : (1953) ILR (Mad) 220 : (1952) 65 LW 377 : (1952) 1 MLJ 540
Constitution of India, 1950 — Article 226, 310, 311, 311(2)Government of India Act, 1935 — Section 240(3)Railway Establishment Code — Rule 148
High Courts09 Nov 1951Dismissed
Katta Adinarayana and Brothers Vs The State of Madras and Another
Madras High Court · AIR 1952 Mad 830 : (1952) 65 LW 337 : (1952) 2 MLJ 27
Constitution of India, 1950 — Article 226
High Courts09 Nov 1951Allowed
A.C. Abdul Gaffoor Vs The State of Madras and Another
Madras High Court · AIR 1952 Mad 555
Constitution of India, 1950 — Article 226Tamil Nadu District Municipalities Act, 1920 — Section 252, 36
High Courts09 Nov 1951Allowed
S.R. Muthusami Gounder Vs T. Krishnaswamy Iyengar and Another
Madras High Court · AIR 1952 Mad 533
High Courts09 Nov 1951Allowed
T. Dakshinamoorthy Vs Thulja Bai and Another
Madras High Court · AIR 1952 Mad 413 : (1952) ILR (Mad) 651 : (1952) 65 LW 242 : (1952) 1 MLJ 390
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7(3)
High Courts09 Nov 1951
Chokkammal and Others Vs Sambandam Chetty and Another
Madras High Court · (1953) ILR (Mad) 1019 : (1953) 66 LW 154 : (1953) 1 MLJ 71
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts08 Nov 1951Dismissed
In Re: V. Nagalingam Servai and Others
Madras High Court · AIR 1952 Mad 834 : (1952) 65 LW 336 : (1952) 2 MLJ 28
Constitution of India, 1950 — Article 226
High Courts08 Nov 1951Allowed
In Re: Krishnan Naidu
Madras High Court · AIR 1953 Mad 400 : (1952) 1 MLJ 623
Criminal Procedure Code, 1898 (CrPC) — Section 239Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 201, 302, 511
High Courts06 Nov 1951Dismissed
G. Michael Vs Mr. S. Venkateswaran, Additional Secretary to Government, Public (Elections) Department, Fort St. George, Madras
Madras High Court · AIR 1952 Mad 474 : (1953) ILR (Mad) 106 : (1952) 65 LW 108 : (1952) 1 MLJ 239
Constitution of India, 1950 — Article 341(1)
High Courts06 Nov 1951Dismissed
V. Thanappa Chetty Vs Arcot Govindaswami Naicker and Another
Madras High Court · AIR 1952 Mad 553 : (1952) 65 LW 89 : (1952) 1 MLJ 248
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7(3)
High Courts03 Nov 1951Dismissed
P. Thambiran Padayachi and Others Vs The State of Madras and Others
Madras High Court · AIR 1952 Mad 756 : (1952) 65 LW 747 : (1952) 2 MLJ 208
Constitution of India, 1950 — Article 19(1), 31(2)Land Acquisition Act, 1894 — Section 17, 6
High Courts03 Nov 1951Allowed
Indian Metal and Metallurgical Corporation Vs Industrial Tribunal, Madras and Another
Madras High Court · AIR 1953 Mad 98 : (1952) 1 LLJ 364 : (1952) 65 LW 269 : (1952) 2 MLJ 481
Constitution of India, 1950 — Article 19(1)Industrial Disputes Act, 1947 — Section 10, 2
High Courts02 Nov 1951Dismissed
Vutukuri Bala Nagamma Vs Vutukuri Hanumanthu and Others
Madras High Court · AIR 1952 Mad 784 : (1952) 65 LW 154 : (1952) 1 MLJ 169
High Courts01 Nov 1951Allowed
Vadlamani Kalidas Vs Fakir Mohammad Saheb and Others
Madras High Court · AIR 1952 Mad 786 : (1952) 65 LW 1187 : (1952) 1 MLJ 634
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts01 Nov 1951
Ruku-ul-Mulk S. Abdul Wazid and Others Vs R. Viswanathan and Others
Madras High Court · AIR 1953 Mad 261 : (1952) 65 LW 925 : (1953) 1 MLJ 56
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 41 Rule 2, 11, 13, 2(9)
High Courts26 Oct 1951Dismissed
N.C. Ganapathi Chettiar Vs Seth Chunilal
Madras High Court · AIR 1952 Mad 594 : (1952) 65 LW 156 : (1952) 1 MLJ 171
Presidency Small Cause Courts Act, 1882 — Section 38Provincial Small Cause Courts Act, 1887 — Section 25