High Courts28 Sept 1951
Canara Industrial and Banking Syndicate Ltd., Udipi Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1952 Mad 584 : (1952) 22 CompCas 47 : (1952) 21 ITR 96
Income Tax Act, 1922 — Section 4
COURT ARCHIVE
Madras High Court judgments, 1951
379 judgments · page 6 of 19
High Courts28 Sept 1951Dismissed
Sri Raju V. Chandra Chudamani Dev Bahadur Varu and Others Vs Madras State and Others
Madras High Court · AIR 1952 Mad 589 : (1953) ILR (Mad) 47 : (1952) 65 LW 75 : (1952) 1 MLJ 206
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Madras Estates Land (Reduction of Rent) Act, 1947 — Section 3, 3(2), 8
High Courts28 Sept 1951
Pentakota Ayodharamayya and Others Vs Pentakota Venkata Krishnam Naidu
Madras High Court · AIR 1952 Mad 656 : (1952) 65 LW 143 : (1952) 1 MLJ 504
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts28 Sept 1951Dismissed
M.G. Narayanaswami Naidu and Another Vs M. Balasundaram Naidu and Others
Madras High Court · AIR 1953 Mad 750 : (1952) 65 LW 368 : (1952) 1 MLJ 487
Civil Procedure Code, 1908 (CPC) — Section 11, 9, 92Evidence Act, 1872 — Section 42Limitation Act, 1908 — Article 142, 144
High Courts28 Sept 1951
In Re: Rajagopala Aiyangar
Madras High Court · AIR 1952 Mad 289 : (1951) 2 MLJ 593
Criminal Procedure Code, 1898 (CrPC) — Section 367, 401Penal Code, 1860 (IPC) — Section 302, 84
High Courts27 Sept 1951
Mohamed Ali Sarafali and Co., Madras Vs The Commissioner of Excess Profits Tax, Madras
Madras High Court · AIR 1952 Mad 658 : (1952) 21 ITR 369 : (1952) 1 MLJ 656
Excess Profits Tax Act, 1940 — Section 5
High Courts26 Sept 1951
In Re: M.S. Mohiddin
Madras High Court · AIR 1952 Mad 561 : (1952) 2 MLJ 11
Criminal Procedure Code, 1898 (CrPC) — Section 363, 423Penal Code, 1860 (IPC) — Section 161
High Courts26 Sept 1951
The State of Madras Vs The Swadesamitran Printers Labour Union and Others
Madras High Court · AIR 1952 Mad 297 : (1952) ILR (Mad) 524 : (1951) 64 LW 1092 : (1951) 2 MLJ 619
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 10(2), 12(5)
High Courts26 Sept 1951
The Commissioner of Income Tax Vs Shahzadi Begum alias Luthfunnisa Begum and Others
Madras High Court · AIR 1952 Mad 232 : (1952) 21 ITR 1 : (1952) 65 LW 476 : (1952) 1 MLJ 51
Income Tax Act, 1922 — Section 31
High Courts26 Sept 1951
The Commissioner of Income Tax and Excess Profits Tax, Madras Vs The South Indian Pictures Ltd., Karaikudi
Madras High Court · AIR 1952 Mad 231 : (1951) 20 ITR 605
Income Tax Act, 1922 — Section 10, 10(1)
High Courts25 Sept 1951
Janab N.S. Sattar Sahib Vs State of Madras and Another
Madras High Court · AIR 1952 Mad 605 : (1952) ILR (Mad) 351 : (1952) 65 LW 414 : (1951) 2 MLJ 656
Constitution of India, 1950 — Article 226
High Courts25 Sept 1951
Jerome D'Silva Vs The Regional Transport Authority, South Kanara and Another
Madras High Court · AIR 1952 Mad 853 : (1952) ILR (Mad) 632 : (1952) 65 LW 73 : (1952) 1 MLJ 35
Motor Vehicles Act, 1939 — Section 60
High Courts24 Sept 1951Dismissed
Aravamudha Iyengar, formerly a minor since declared major and his guardian discharged Vs Ramaswami Bhattar and Another
Madras High Court · AIR 1952 Mad 245 : (1953) ILR (Mad) 123 : (1952) 65 LW 196 : (1952) 1 MLJ 251
High Courts24 Sept 1951
In the matter of P. Ramanujachari Advocate, High Court, Madras N. Krishnaswami Nayudu
Madras High Court · AIR 1952 Mad 149 : (1952) 65 LW 24 : (1951) 2 MLJ 661
High Courts24 Sept 1951
Srinivasa Aiyar Vs Saraswathi Ammal
Madras High Court · AIR 1952 Mad 193 : (1953) ILR (Mad) 78 : (1951) 2 MLJ 649
Constitution of India, 1950 — Article 13(1), 15, 25, 25(1), 25(2)Criminal Procedure Code, 1898 (CrPC) — Section 195(4), 198Penal Code, 1860 (IPC) — Section 109, 114, 493, 494, 495
High Courts21 Sept 1951Dismissed
Kodali Bapayya and Others Vs Yadavalli Venkataratnam and Others
Madras High Court · AIR 1953 Mad 884 : (1953) ILR (Mad) 31 : (1952) 65 LW 172 : (1952) 1 MLJ 227
Evidence Act, 1872 — Section 16Transfer of Property Act, 1882 — Section 106, 116, 117
High Courts21 Sept 1951
H.C. Kothari and Others Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1952 Mad 227 : (1951) 20 ITR 579
Income Tax Act, 1922 — Section 10, 12, 2(6AA), 8
High Courts21 Sept 1951Dismissed
Thamsi Goundan Vs Kanni Ammal
Madras High Court · AIR 1952 Mad 529 : (1952) 65 LW 439 : (1952) 1 MLJ 68
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Sept 1951
Commissioner of Income Tax, Excess Profits Tax, Madras Vs Modern Theatres Ltd., Salem
Madras High Court · AIR 1952 Mad 255 : (1951) 20 ITR 588 : (1951) 2 MLJ 625
Excess Profits Tax Act, 1940 — Section 5Income Tax Act, 1922 — Section 66, 66(1)