High Courts27 Nov 1951Allowed

T.M.A. Abdul Aziz Vs Venkatachalam Pillai

Madras High Court · AIR 1954 Mad 149 : (1952) 65 LW 314 : (1952) 1 MLJ 836

Civil Procedure Code, 1908 (CPC) — Section 100, 11Madras Buildings (Lease and Rent Control) Act, 1946 — Section 10, 11, 12(4), 2(1)
High Courts15 Nov 1951

Abdul Azeez Vs Pathumma Bi

Madras High Court · AIR 1952 Mad 754 : (1953) ILR (Mad) 118 : (1952) 65 LW 318 : (1952) 1 MLJ 463

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1Majority Act, 1875 — Section 2
High Courts14 Nov 1951Dismissed

In Re: S. Gopal

Madras High Court · AIR 1953 Mad 413 : (1952) 1 MLJ 470

Penal Code, 1860 (IPC) — Section 504