COURT ARCHIVE

Madras High Court judgments, 1950

367 judgments · page 15 of 19

High Courts08 Mar 1950Dismissed

Balasubramanian Chettiar Vs Al. Vr. St. Veerappa Chettiar and Another

Madras High Court · AIR 1950 Mad 783 : (1950) 63 LW 999 : (1942) 55 LW 999 : (1950) 2 MLJ 206

Madras Tenants and Ryots Protection Act, 1946 — Section 4

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High Courts07 Mar 1950Dismissed

Mooka, Naicker Vs A.K. Venkatasami Naidu and Another

Madras High Court · AIR 1950 Mad 807 : (1942) 55 LW 997 : (1950) 2 MLJ 194

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 41 Rule 5

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High Courts06 Mar 1950Dismissed

Bonthala Baliah Vs Santiveerappa Sivarudrappa Srigari and Others

Madras High Court · AIR 1950 Mad 800 : (1951) ILR (Mad) 237 : (1942) 55 LW 764 : (1950) 2 MLJ 162

Provincial Insolvency Act, 1920 — Section 50(2)

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High Courts03 Mar 1950Allowed

Ramakrishna Naidu Vs Srinivasalu Naidu

Madras High Court · AIR 1950 Mad 552 : (1942) 55 LW 467

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 182, 182(3), 9

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High Courts03 Mar 1950

The Public Prosecutor Vs Annavarapu Ramasubba Rao and Another

Madras High Court · AIR 1950 Mad 551

Madras Prevention of Food Adulteration Act, 1918 — Section 15

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High Courts03 Mar 1950Dismissed

Chenkuniyrath Kannu's daughter Kalathil Madhavi Vs Uppungal Makkunny's son Krishnan and Others

Madras High Court · AIR 1950 Mad 550

Malabar Tenancy Act, 1930 — Section 33

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High Courts03 Mar 1950Dismissed

Sheik Meera Sahib Vs Akkalaneni Venkatapathi Naidu

Madras High Court · AIR 1951 Mad 326 : (1950) 2 MLJ 544

Stamp Act, 1899 — Section 36

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High Courts03 Mar 1950Dismissed

The Rajanagaram Village Co-operative Society Vs P. Veerasami Mudaly

Madras High Court · AIR 1951 Mad 322 : (1942) 55 LW 965 : (1950) 2 MLJ 486

Contract Act, 1872 — Section 182, 3, 4

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High Courts03 Mar 1950Dismissed

Machireddi Narappa Vs Proddatur Subbarayadu and Others

Madras High Court · AIR 1951 Mad 340 : (1942) 55 LW 772 : (1950) 2 MLJ 253

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 48

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High Courts02 Mar 1950

In Re: Manickam

Madras High Court · AIR 1950 Mad 576 : (1950) 63 LW 442 : (1942) 55 LW 442

Penal Code, 1860 (IPC) — Section 302, 84

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High Courts01 Mar 1950

In Re: Karunthambi alias Subramania Goundar

Madras High Court · AIR 1950 Mad 579 : (1942) 55 LW 449

Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(3), 215, 533Evidence Act, 1872 — Section 29Madras Criminal Practice Rules, 1931 — Rule 85

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High Courts01 Mar 1950Allowed

In Re: Periyaswami Thevan

Madras High Court · AIR 1950 Mad 714

Evidence Act, 1872 — Section 27, 3Penal Code, 1860 (IPC) — Section 300

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High Courts01 Mar 1950Allowed

Somasundaram Chettiar Vs Chidambaram Chettiar

Madras High Court · AIR 1951 Mad 282 : (1950) 63 LW 945 : (1942) 55 LW 945 : (1950) 1 MLJ 509

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Evidence Act, 1872 — Section 101, 103Specific Relief Act, 1877 — Section 19

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High Courts28 Feb 1950Allowed

Dr. G.V. Subba Rao Vs Deviji Govindji and Another

Madras High Court · AIR 1950 Mad 555 : (1950) 63 LW 397 : (1942) 55 LW 397

Madras Buildings (Lease and Rent Control) Act, 1946 — Section 4

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High Courts28 Feb 1950

Abdul Razack Sahib and Others Vs A. Abdul Hamid Said and Others

Madras High Court · AIR 1951 Mad 406 : (1951) ILR (Mad) 228 : (1942) 55 LW 759 : (1950) 2 MLJ 282

Civil Procedure Code, 1908 (CPC) — Section 151, 152, 92

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High Courts27 Feb 1950Dismissed

George Oakes Ltd. Vs The Chief Judge, Small Causes Court and Another

Madras High Court · AIR 1951 Mad 222 : (1951) ILR (Mad) 330 : (1942) 55 LW 860 : (1950) 2 MLJ 317

Madras Buildings (Lease and Rent Control) Act, 1946 — Section 4, 7

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High Courts25 Feb 1950Allowed

The Municipal Council Vs Singaraju Mallapparaju

Madras High Court · AIR 1950 Mad 594

Tamil Nadu District Municipalities Act, 1920 — Section 354(2)

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High Courts25 Feb 1950Dismissed

Avarenkal Kunhayadru and Others Vs Olankara Ali Kutty

Madras High Court · AIR 1950 Mad 559 : (1942) 55 LW 398

Madras Tenants and Ryots Protection Act, 1946 — Section 2

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High Courts25 Feb 1950Dismissed

The Provincial Government of Madras Vs Neeli Veerabhadrappa and Others

Madras High Court · AIR 1950 Mad 521 : (1951) ILR (Mad) 257 : (1942) 55 LW 413

Madras General Sales Tax Act, 1939 — Section 1, 2, 8

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High Courts25 Feb 1950Allowed

Cheria Veetil Madhavan Variar (died) and Others Vs Chathu Nambiar of Memenda Amsom Kizhal Desam and Others

Madras High Court · AIR 1951 Mad 285 : (1942) 55 LW 956 : (1950) 2 MLJ 501

Civil Procedure Code, 1908 (CPC) — Section 11

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