High Courts25 Feb 1950Dismissed
Padma Bivi Ammal Vs J.M. Mohammad Mohideen Rowther and Others
Madras High Court · AIR 1951 Mad 522 : (1942) 55 LW 1000 : (1950) 2 MLJ 268
COURT ARCHIVE
Madras High Court judgments, 1950
367 judgments · page 16 of 19
High Courts23 Feb 1950Allowed
In Re: Saride Narayana and Others
Madras High Court · AIR 1950 Mad 615 : (1950) 63 LW 612 : (1942) 55 LW 612
Madras Devadasis (Prevention of Dedication) Act, 1947 — Section 3(2), 4(1)
High Courts22 Feb 1950Dismissed
Valliammai Ammal Vs E.L. Shankara Ayyar and Others
Madras High Court · AIR 1950 Mad 562
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 3, 11
High Courts22 Feb 1950Allowed
Rayapprolu Viswanadham Vs Rayaprolu Dakshinamurthy
Madras High Court · AIR 1950 Mad 573 : (1950) 63 LW 441 : (1942) 55 LW 441
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts22 Feb 1950Allowed
T.V. Sundaram Ayyangar and Sons, Ltd. and Others Vs The Province of Madras and Another
Madras High Court · AIR 1951 Mad 288 : (1942) 55 LW 959 : (1950) 2 MLJ 499
High Courts20 Feb 1950Dismissed
Kullappa Mudaliar Vs Palaniappa Mudaliar and Others
Madras High Court · AIR 1950 Mad 574
Guardians and Wards Act, 1890 — Section 41, 41(1), 41(2), 41(3)
High Courts20 Feb 1950
V. Somasundara Mudaliar and Another Vs The Madras Provincial Co-operative Marketing Society Ltd. and Another
Madras High Court · AIR 1950 Mad 711 : (1950) 63 LW 610 : (1942) 55 LW 610
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7(2)
High Courts17 Feb 1950Dismissed
Karuppa Goundan Vs Komaraswami Gounder and Others
Madras High Court · AIR 1950 Mad 558
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts17 Feb 1950Dismissed
Naranappa Naicker Vs Ramalingam Pillai and Others
Madras High Court · AIR 1950 Mad 553 : (1942) 55 LW 384 : (1950) 2 MLJ 13
Limitation Act, 1908 — Section 19
High Courts17 Feb 1950Dismissed
Chundru Akkamma and Another Vs Chundru Brahmadu
Madras High Court · AIR 1950 Mad 617 : (1950) 63 LW 466 : (1942) 55 LW 466
High Courts14 Feb 1950Dismissed
Tulabandu Basavayya alias Chinna Basavayya Vs Sri Satyabhigna Theerthaswamulu Varu (deceased) Trustee and Worshipper of Sri Ramachandraswami and Head of the Uttaradi Mutt by his power-of-attorney agent Markapuram Srinivasacharyulu and Another
Madras High Court · (1942) 55 LW 921 : (1950) 2 MLJ 607
Madras Estates Land Act, 1908 — Section 3(16), 3(2)
High Courts13 Feb 1950
Muthammal and another Vs Chandrakasa Udayar and others
Madras High Court · (1950) 02 MAD CK 0027
Succession Act, 1925 — Section 106, 109, 96
High Courts13 Feb 1950Allowed
Athivarapu Venkatarami Reddi Vs Kotamreddi Rami Reddi
Madras High Court · AIR 1950 Mad 582 : (1951) ILR (Mad) 375 : (1942) 55 LW 583
Civil Procedure Code, 1908 (CPC) — Section 35, 38, 42Limitation Act, 1908 — Article 182, 182(5)
High Courts10 Feb 1950
Dr. Mohammad Ibrahim Vs Syed Ahmed Khan and Another
Madras High Court · AIR 1950 Mad 556 : (1942) 55 LW 410
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 10, 12(4), 7(3)
High Courts10 Feb 1950Dismissed
Panguluru Pullappa Naidu and Others Vs Lakku Venkatanarappa Reddi and Others
Madras High Court · AIR 1950 Mad 578
Civil Procedure Code, 1908 (CPC) — Section 115, 152
High Courts10 Feb 1950Allowed
Vedachala Naicker Vs P.K. Duraiswami Mudaliar
Madras High Court · AIR 1951 Mad 593 : (1950) 1 MLJ 732
Madras City Tenants Protection Act, 1922 — Section 11, 9
High Courts08 Feb 1950Allowed
In Re: Kuchampudi Satyanarayana Raju and Others
Madras High Court · AIR 1950 Mad 729 : (1942) 55 LW 354
Tamil Nadu Gaming Act, 1930 — Section 12
High Courts08 Feb 1950Dismissed
Payingatan Chappan and Others Vs Kelu and Others
Madras High Court · AIR 1951 Mad 460 : (1942) 55 LW 795 : (1950) 2 MLJ 271
Malabar Tenancy Act, 1930 — Section 14, 20, 33
High Courts07 Feb 1950Allowed
Natesa Sastrigal and Another Vs Alamelu Achi by power agent, K.S. Sundaram Chettiar
Madras High Court · AIR 1950 Mad 541 : (1942) 55 LW 388
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 105, 2(11), 97
High Courts06 Feb 1950Dismissed
Rasa Koundan and Another Vs Janaki Ammal and Another
Madras High Court · AIR 1951 Mad 333 : (1951) ILR (Mad) 342 : (1942) 55 LW 625 : (1950) 2 MLJ 177
Limitation Act, 1908 — Article 142, 149Madras Hindu Religious Endowments Act, 1926 — Section 44A