COURT ARCHIVE

Madras High Court judgments, 1950

367 judgments · page 13 of 19

High Courts27 Mar 1950

In Re: Pillalamarri Venkateswarlu, a detenu in the Central Jail

Madras High Court · AIR 1951 Mad 269 : (1951) ILR (Mad) 135 : (1942) 55 LW 1035 : (1950) 2 MLJ 207

Constitution of India, 1950 — Article 194, 226, 382Criminal Procedure Code, 1898 (CrPC) — Section 491Madras Maintenance of Public Order Act, 1949 — Section 2, 3, 4

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High Courts27 Mar 1950Allowed

M.R. Venkataraman Vs Commissioner of Police and Another

Madras High Court · AIR 1951 Mad 1015

Constitution of India, 1950 — Article 13, 20, 21, 22, 22(4)Madras Maintenance of Public Order Act, 1949 — Section 15, 19, 2, 2(1), 3Preventive Detention (Extension of Duration) Order, 1950 — Section 16

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High Courts27 Mar 1950Dismissed

Tripuramallu Venkatappayya and Others Vs Vema Venkata Subba Rao and Others

Madras High Court · AIR 1951 Mad 274 : (1950) 63 LW 996 : (1942) 55 LW 996 : (1950) 2 MLJ 261

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11Limitation Act, 1908 — Article 182, 182(5)

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High Courts24 Mar 1950Allowed

S.K. Murugesa Mudaly Vs Baruda Arunagiri Mudaly and Others

Madras High Court · AIR 1951 Mad 498 : (1950) 2 MLJ 770

Civil Procedure Code, 1908 (CPC) — Section 91

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High Courts24 Mar 1950Allowed

Padmanabha Kakkothaya and Others Vs Keshava Derinjithaya and Another

Madras High Court · AIR 1951 Mad 239 : (1942) 55 LW 830 : (1950) 2 MLJ 438

Contract Act, 1872 — Section 43

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High Courts24 Mar 1950Dismissed

Arunachala Naicker Vs Ghulam Mahmood Saheb

Madras High Court · AIR 1951 Mad 408 : (1950) 63 LW 940 : (1942) 55 LW 940 : (1951) 2 MLJ 537

Transfer of Property Act, 1882 — Section 106

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High Courts24 Mar 1950Allowed

Karuppiah Nadar Vs Veerabadran Chettiar and Others

Madras High Court · AIR 1951 Mad 456 : (1950) 2 MLJ 761

Provincial Insolvency Act, 1920 — Section 9

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High Courts24 Mar 1950Dismissed

Goteti Ramachandra Rao and Another Vs Kasa Ammiraju and Others

Madras High Court · AIR 1951 Mad 356 : (1950) 63 LW 975 : (1942) 55 LW 975 : (1950) 2 MLJ 551

Limitation Act, 1908 — Article 142

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High Courts23 Mar 1950Dismissed

Lachuma Goundan and Others Vs Pandiyappan alias Annamalai Goundan and Others

Madras High Court · AIR 1951 Mad 679 : (1951) 2 MLJ 658(1)

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High Courts23 Mar 1950Dismissed

Durgasi Pydivadu and Others Vs Jampana Suryanarayanaraju Garu and Others

Madras High Court · AIR 1951 Mad 384

Limitation Act, 1908 — Article 144, 148

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High Courts23 Mar 1950Allowed

The Saraswathi Vilasam Shanmughanandha Nidhi Ltd. and Others Vs V.S. Daivasigamani Mudaliar and Another

Madras High Court · AIR 1951 Mad 520 : (1951) 21 CompCas 85 : (1951) 1 MLJ 18

Companies Act, 1913 — Section 103, 50, 84, 85, 93

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High Courts23 Mar 1950Allowed

S. Ramalinga Pillai Vs G.R. Jagadammal alias Jagadamba Ammal and Another

Madras High Court · AIR 1951 Mad 612 : (1951) 1 MLJ 64

Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 10Specific Relief Act, 1877 — Section 12, 19, 21, 22

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High Courts22 Mar 1950

Murugesa Mudaliar Vs Gopalakrishna Mudaliar

Madras High Court · (1942) 55 LW 1004 : (1950) 2 MLJ 262

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High Courts22 Mar 1950Dismissed

Goli Paddaraju and Others Vs Mattapalli Raju and Another

Madras High Court · AIR 1951 Mad 381 : (1942) 55 LW 993 : (1950) 2 MLJ 537

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5

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High Courts21 Mar 1950

Dukkipati Venkata Subba Rao Vs Pandrangi Kanakaraju and Others

Madras High Court · AIR 1950 Mad 801 : (1942) 55 LW 802 : (1950) 2 MLJ 290

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 6 Rule 4Limitation Act, 1908 — Article 181, 18

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High Courts21 Mar 1950

Sahayanidhi Virudhunagar Ltd. Vs A.S.R. Subrahmanya Nadar and Others

Madras High Court · AIR 1951 Mad 209 : (1951) ILR (Mad) 111 : (1950) 63 LW 756 : (1942) 55 LW 756 : (1950) 2 MLJ 216

Companies Act, 1913 — Section 153AStamp Act, 1899 — Article 22, 23, 2, 2(10), 3

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High Courts21 Mar 1950Allowed

Gadiraju Chinna Krishnamraju and Others Vs Chintalapudi Reddamma and Others

Madras High Court · AIR 1951 Mad 608 : (1951) 64 LW 273 : (1951) 1 MLJ 49

Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1908 — Article 142, 144

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High Courts20 Mar 1950

The Joint Secretary, Board of Revenue Vs K.R. Venkatarama Ayyar

Madras High Court · AIR 1950 Mad 738 : (1951) ILR (Mad) 119 : (1942) 55 LW 753 : (1950) 2 MLJ 213

Stamp Act, 1899 — Article 58, 27

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High Courts20 Mar 1950

Rajammal Vs R. Gopalaswami Naidu

Madras High Court · AIR 1951 Mad 767

Contract Act, 1872 — Section 29, 46Specific Relief Act, 1877 — Section 12Transfer of Property Act, 1882 — Section 14, 54

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High Courts17 Mar 1950

In Re: Dasan Gangaraju

Madras High Court · AIR 1950 Mad 778 : (1950) 63 LW 593 : (1942) 55 LW 593

Evidence Act, 1872 — Section 114

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