High Courts21 Apr 1950
Mohammad Ismail Maricair Vs Wazir Bi Bi Saheba
Madras High Court · AIR 1951 Mad 311 : (1951) ILR (Mad) 433 : (1951) 64 LW 1057 : (1950) 2 MLJ 385
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 132, 132(1), 75
COURT ARCHIVE
Madras High Court judgments, 1950
367 judgments · page 11 of 19
High Courts21 Apr 1950Dismissed
Km. Kr. Kr. Ramanathan Chettiar Vs N.M. Kandappa Goundan (died) and Others
Madras High Court · AIR 1951 Mad 314 : (1951) ILR (Mad) 581 : (1942) 55 LW 983 : (1950) 2 MLJ 624
General Clauses Act, 1897 — Section 6
High Courts20 Apr 1950
N.N. Meyyammai Achi Vs Venkatachalam Chettiar
Madras High Court · (1951) 64 LW 201 : (1951) 1 MLJ 12
Criminal Procedure Code, 1898 (CrPC) — Section 96
High Courts20 Apr 1950Dismissed
Janapareddi Tirupati Rao Vs Kancherla Veeraswami
Madras High Court · AIR 1951 Mad 686 : (1950) 1 MLJ 630
Provincial Insolvency Act, 1920 — Section 69, 70
High Courts20 Apr 1950Dismissed
The Province of Madras Vs The District Board of Tanjore
Madras High Court · AIR 1951 Mad 397 : (1950) 2 MLJ 663
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts20 Apr 1950
In Re: Sakthi Velu
Madras High Court · AIR 1951 Mad 212 : (1950) 2 MLJ 767
Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 411
High Courts20 Apr 1950
Chekka Subrahmanyam Vs The Union of India (UOI)
Madras High Court · AIR 1951 Mad 416 : (1950) 2 MLJ 656
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts19 Apr 1950Dismissed
In Re: V.S. Shanmuga Mudaliar
Madras High Court · AIR 1951 Mad 276 : (1950) 63 LW 829 : (1942) 55 LW 829 : (1950) 2 MLJ 399
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 57
High Courts18 Apr 1950Dismissed
In Re: Venkayalapati Kotaiah of Narasaraopet
Madras High Court · AIR 1951 Mad 350 : (1951) ILR (Mad) 535 : (1950) 63 LW 785 : (1942) 55 LW 785 : (1950) 2 MLJ 264
Evidence Act, 1872 — Section 24
High Courts17 Apr 1950Allowed
R.G.N. Price. Official Liquidator, Andhra Paper Mills Co. Ltd. Vs The State of Madras
Madras High Court · (1950) 04 MAD CK 0034
Transfer of Property Act, 1882 — Section 55
High Courts17 Apr 1950
Rajala Hanumanthappa Vs Mundluru Gangappa
Madras High Court · AIR 1951 Mad 256 : (1951) ILR (Mad) 620 : (1950) 63 LW 783 : (1942) 55 LW 783 : (1950) 2 MLJ 284
Legal Practitioners (Fees) Rules, 1973 — Rule 33
High Courts14 Apr 1950
Ramalingam Reddi by next friend Vanajakshi Ammal and Another Vs Babanambal Ammal
Madras High Court · AIR 1951 Mad 431 : (1950) 2 MLJ 597
Contract Act, 1872 — Section 11Guardians and Wards Act, 1890 — Section 30
High Courts14 Apr 1950
T.N. Venkataraman and Others Vs Pushkalammal
Madras High Court · AIR 1950 Mad 823 : (1951) ILR (Mad) 549 : (1942) 55 LW 865 : (1950) 2 MLJ 171
Criminal Procedure Code, 1898 (CrPC) — Section 177Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 4
High Courts14 Apr 1950Dismissed
S.N.T. Kumaraswami Chettiar and Others Vs M.S.M. Chinnathambi Chettiar and Others
Madras High Court · AIR 1951 Mad 291 : (1951) ILR (Mad) 593 : (1942) 55 LW 889 : (1950) 2 MLJ 453
Companies Act, 1913 — Section 4Limitation Act, 1908 — Article 62, 23
High Courts14 Apr 1950Dismissed
N. Chinnakannu Pillai Vs N.S. Sundaram
Madras High Court · AIR 1951 Mad 437 : (1950) 2 MLJ 607
General Clauses Act, 1897 — Section 24Succession Act, 1925 — Section 371, 388
High Courts14 Apr 1950
In Re: Madithati Venkata Reddi and Another
Madras High Court · AIR 1951 Mad 331 : (1951) ILR (Mad) 544 : (1950) 63 LW 839 : (1942) 55 LW 839 : (1950) 2 MLJ 298
Evidence Act, 1872 — Section 24Madras Criminal Practice Rules, 1931 — Rule 85Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 1950Dismissed
In Re: Reddy Rajaratnam Reddi
Madras High Court · AIR 1950 Mad 827 : (1951) ILR (Mad) 626 : (1950) 63 LW 835 : (1942) 55 LW 835 : (1950) 2 MLJ 201
Penal Code, 1860 (IPC) — Section 108, 116, 302
High Courts12 Apr 1950
In Re: C.M. Raghavan and Another
Madras High Court · AIR 1950 Mad 814 : (1951) ILR (Mad) 636 : (1942) 55 LW 841 : (1950) 2 MLJ 195
Criminal Procedure Code, 1898 (CrPC) — Section 205, 342
High Courts12 Apr 1950Dismissed
Adapala Subba Reddy and Another Vs Adapala Andemma and Others
Madras High Court · AIR 1951 Mad 393 : (1950) 2 MLJ 650
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 151Succession Act, 1925 — Section 247