High Courts01 Oct 1924
Ramaswami alias Palunna Nathan by Guardian 2 and 3 and Others Vs M.P.M. Muthayya Chetti
Madras High Court · (1925) ILR (Mad) 482 : (1924) 47 MLJ 829
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 15 of 45
High Courts01 Oct 1924
Ramasami Alias Palunna Nathan and Others Vs M.P.M. Muthayya Chetty
Madras High Court · (1925) ILR (Mad) 482
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Oct 1924
Subramania Iyer Vs A. Subban Chettiar
Madras High Court · AIR 1925 Mad 1130 : 90 Ind. Cas. 1047 : (1925) 21 LW 696
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts30 Sept 1924
K. Chambu Vs Pazani alias Chambu
Madras High Court · AIR 1925 Mad 740 : 90 Ind. Cas. 980 : (1925) 21 LW 78
High Courts30 Sept 1924
Venkatasubbier Vs Sundaramma and Others
Madras High Court · 85 Ind. Cas. 318 : (1924) 20 LW 925 : (1925) 48 MLJ 126
High Courts30 Sept 1924
(Allamputi) Venkatasubbiah Vs Chutti Venkatasubbamma and Others
Madras High Court · AIR 1925 Mad 1032 : (1925) 21 LW 721
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts30 Sept 1924
Tadepalli Subba Rao Vs Motamari Lakshminarayana and Another
Madras High Court · AIR 1925 Mad 1214 : 92 Ind. Cas. 593 : (1925) 22 LW 389
High Courts26 Sept 1924
Dronamraju Lakshmi Narasimha Rao Pantulu Vs Immani Seshayya and Others
Madras High Court · AIR 1925 Mad 825 : 90 Ind. Cas. 138 : (1925) 48 MLJ 363
High Courts26 Sept 1924
Ananjaperumal Konar (dead) and Another Vs Pichamuthu Nadar and Another
Madras High Court · AIR 1925 Mad 332 : 85 Ind. Cas. 394 : (1924) 20 LW 968 : (1924) 47 MLJ 910
Contract Act, 1872 — Section 74
High Courts26 Sept 1924
S.K. Devasigamony Vs M.R. Sethuratna Iyer and Another
Madras High Court · AIR 1925 Mad 1034 : 87 Ind. Cas. 363
Madras City Municipal Corporation Act, 1919 — Section 52
High Courts25 Sept 1924
K.C. Nagasami Aiyar Vs N. Ramasami Aiyar and Others
Madras High Court · (1924) 47 MLJ 755
Trusts Act, 1882 — Section 90
High Courts25 Sept 1924
Hali Ghallappa Vs Jayanthi Chennayya
Madras High Court · AIR 1925 Mad 1049
Limitation Act, 1963 — Article 83
High Courts25 Sept 1924
M.C. Nagasami Iyer Vs N. Ramasami Iyer and Others
Madras High Court · 85 Ind. Cas. 212
Trusts Act, 1882 — Section 90
High Courts25 Sept 1924
(Chairman of) Municipal Council Vs Vatteni Kesava Menon and Another
Madras High Court · AIR 1925 Mad 943
High Courts25 Sept 1924
(Mada Pedda) Subbanna and Others Vs Kurnam Dhandra Bayamma alias Rama Bayamma
Madras High Court · AIR 1925 Mad 640 : (1925) 21 LW 300
High Courts25 Sept 1924
Madras and Southern Mahratta Railway Co. Ltd. Vs Gundapu Gopalkrishnamma
Madras High Court · AIR 1925 Mad 949 : 85 Ind. Cas. 1003 : (1925) 22 LW 707
Railways Act, 1890 — Section 76
High Courts25 Sept 1924
Allampati Venkatasubbiah Vs Chutti Venkatasubbamma and Others
Madras High Court · 86 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts25 Sept 1924
Halli Ghallappa Vs Jayanthi Chennayya
Madras High Court · 86 Ind. Cas. 378
Limitation Act, 1963 — Article 97
High Courts25 Sept 1924
K.C. Nagaswami Aiyar Vs N. Ramaswami Aiyar and Others
Madras High Court · AIR 1925 Mad 288
Trusts Act, 1882 — Section 90