High Courts08 Oct 1924
Gondu Ramasubba Iyer Vs Muthiah Kone and Others
Madras High Court · AIR 1925 Mad 968
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 14 of 45
High Courts08 Oct 1924
(A.L.V.R.S.T.) Periya Karuppan Chettiar Vs D.R. Angappa Chettiar and Others
Madras High Court · AIR 1925 Mad 483 : (1925) 21 LW 52
High Courts08 Oct 1924
P.M. Subramania Pillai Vs Corera and Others
Madras High Court · AIR 1925 Mad 457 : (1925) 48 MLJ 121
High Courts08 Oct 1924
In Re: S. Kusungadu
Madras High Court · AIR 1925 Mad 466
Penal Code, 1860 (IPC) — Section 392, 394, 457
High Courts08 Oct 1924
A.L.S.K. Kadappa Chetti Vs R.S.S.T. Thirupathi Chetti
Madras High Court · AIR 1925 Mad 444 : (1925) 21 LW 210
Evidence Act, 1872 — Section 32Negotiable Instruments Act, 1881 (NI) — Section 64
High Courts08 Oct 1924
Bavachi Vs Vizhoth Kanhirote Kunhi Kannan and Another
Madras High Court · 96 Ind. Cas. 909
High Courts08 Oct 1924
Veerappan alias Palaniappan Chetti Vs Mylai Udayan
Madras High Court · AIR 1925 Mad 1097 : 87 Ind. Cas. 285
Registration Act, 1908 — Section 49
High Courts07 Oct 1924
Natesa Thevan Vs District Board of Tanjore
Madras High Court · AIR 1926 Mad 314
High Courts07 Oct 1924
M. Rama Rao Vs Appu and Others
Madras High Court · AIR 1925 Mad 1226 : 88 Ind. Cas. 924
High Courts07 Oct 1924
Murugappa Asari Vs Shanmuga Mudaliar and Another
Madras High Court · AIR 1925 Mad 909
High Courts03 Oct 1924
Sengamalam, Minor, By Next Friend Kandaswami Pillai Vs Legambal and Others
Madras High Court · 86 Ind. Cas. 8 : (1925) 21 LW 45
High Courts02 Oct 1924
Chairman, Municipal Council Vs Gajireddi Seetharamayya Naidu
Madras High Court · AIR 1925 Mad 584 : 90 Ind. Cas. 152 : (1925) 21 LW 280
High Courts02 Oct 1924
Sriramsubba Rao and Another Vs Chitturi Venkatratnam and Others
Madras High Court · AIR 1925 Mad 945 : (1925) 22 LW 109
Evidence Act, 1872 — Section 91
High Courts02 Oct 1924
M. Rudrappa Vs K. Mariappa and Others
Madras High Court · AIR 1926 Mad 490 : 92 Ind. Cas. 385
High Courts01 Oct 1924
Ramaswami Nathan and Others Vs M.P.M. Muthiah Chetti
Madras High Court · AIR 1925 Mad 279 : (1925) 21 LW 75
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Oct 1924
Ramasami alias Palunna Nathan and Others Vs M.P.M. Muthiah Chettiar
Madras High Court · 85 Ind. Cas. 991
Civil Procedure Code, 1908 (CPC) — Section 47