High Courts06 Feb 2026Allowed
Sambhu Das @ Shambhu Das & Ors Vs State of West Bengal & Another
Calcutta High Court · (2026) 02 CAL CK 1583
Code of Criminal Procedure, 1973- Section 313, 401, 482Indian Penal Code, 1860- Section 34, 114, 323, 341
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 48 of 3,388
High Courts05 Feb 2026Disposed Of
Biswajit Rooj @ Biswajit Ruj Vs Samarpita (Nag) Rooj & Anr
Calcutta High Court · (2026) 02 CAL CK 1582
High Courts03 Feb 2026Dismissed
Ruhi Agarwalla alias Chandgothia Vs Santosh Agarwal
Calcutta High Court · (2026) 02 CAL CK 1581
West Bengal Premises Tenancy Act, 1997- Section 6(4), 7(1), 7(2), 7(3)Code of Civil Procedure, 1908- Order 41 Rule 11
High Courts02 Feb 2026Disposed Of
Sukanya Das and another Vs Sri Sankar Dutta
Calcutta High Court · (2026) 02 CAL CK 1580
High Courts02 Feb 2026Disposed Of
Jai Balaji Infotech Private Limited Vs State of West Bengal and others
Calcutta High Court · (2026) 02 CAL CK 1579
Constitution of India, 1950- Article 226
High Courts02 Feb 2026Disposed Of
Rita Ghosh and others Vs State of West Bengal and others
Calcutta High Court · (2026) 02 CAL CK 1578
Code of Civil Procedure, 1908- Order 41 Rule 5
High Courts30 Jan 2026Allowed
Chandan Roy & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2026) 01 CAL CK 1371
Constitution of India, 1950- Article 14
High Courts30 Jan 2026Dismissed
Basanta Das Bairagya Vs Regional Manager, Hooghly Region, UBI & Ors
Calcutta High Court · (2026) 01 CAL CK 1370
Constitution of India, 1950- Article 14, 16, 19(1)(g), 21, 226
High Courts30 Jan 2026Allowed
Asish Bera & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2026) 01 CAL CK 1369
Indian Penal Code, 1860- Section 34, 307, 313, 323, 325, 406, 498(A)Dowry Provision Act, 1961- Section 3, 4Code of Criminal Procedure, 1973- Section 154(1), 154(3), 156(3), 164, 482
High Courts30 Jan 2026Allowed
Indian Compressors Limited & Anr Vs State of West Bengal & Anr
Calcutta High Court · (2026) 01 CAL CK 1368
Code of Criminal Procedure, 1973- Section 320, 482Indian Penal Code, 1860- Section 406, 420
High Courts29 Jan 2026Disposed Of
Prosanta Bag Vs Union Of India & Others
Calcutta High Court · (2026) 01 CAL CK 1367
High Courts29 Jan 2026Dismissed
Karnani Properties limited & Ors Vs Harrow Hall
Calcutta High Court · (2026) 01 CAL CK 1366
Code of Civil Procedure, 1908- Order 39 Rule 4, Order 6 Rule 17
High Courts29 Jan 2026Disposed Of
Raja Chandra Garg & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2026) 01 CAL CK 1365
Code of Criminal Procedure, 1973- Section 200, 205, 245(3)Indian Penal Code, 1860- Section 120(B), 195(A), 206, 326, 406, 506
High Courts28 Jan 2026Disposed Of
Debu Gope Vs Eastern Coalfields Limited & Others
Calcutta High Court · (2026) 01 CAL CK 1364
High Courts28 Jan 2026Disposed Of
Abichal Chattopadhyay Vs Howrah Municipal Corporation & Ors
Calcutta High Court · (2026) 01 CAL CK 1363
Howrah Municipal Corporation Act, 1980- Section 177(1)
High Courts28 Jan 2026Allowed
Jyotsana Investments Company Limited Vs R. K. De
Calcutta High Court · (2026) 01 CAL CK 1362
Constitution of India, 1950- Article 21Code of Criminal Procedure, 1973- Section 82, 83, 482Income Tax Act, 1961- Section 276(B)(ii), 278(B), 279(2)
High Courts27 Jan 2026Dismissed
Siddhartha Mukherjee @ Siddhartha Mukhopadhyay Vs Jyotikona Banerjee
Calcutta High Court · (2026) 01 CAL CK 1361
Code of Civil Procedure, 1908- Section 151, Order 18 Rule 17, Order 18 Rule 4, rder 18 Rule 5
High Courts27 Jan 2026Dismissed
Biren Tudu Vs State Of West Bengal & Others
Calcutta High Court · (2026) 01 CAL CK 1360
High Courts23 Jan 2026Disposed Of
President, Governing Body, Malda College and another Vs Kaushik Mishra and others
Calcutta High Court · (2026) 01 CAL CK 1359
High Courts22 Jan 2026Allowed
Estate of Narayan Chandra Ghosh Vs Board of Trustees and others
Calcutta High Court · (2026) 01 CAL CK 1358
Constitution of India, 1950- Article 226Public Premises (Eviction of Unauthorized Occupants) Act, 1971- Section 4, 5, 9Transfer of Property Act, 1882- Section 111(f)