High Courts05 Jan 2026Disposed Of
National Insurance Company Limited & Others Vs Putul Dey & Anr
Calcutta High Court · (2026) 01 CAL CK 0402
Motor Vehicles Act, 1988- Section 166
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 50 of 3,388
High Courts05 Jan 2026Dismissed
Sakil Ansari & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2026) 01 CAL CK 0401
Constitution of India, 1950- Article 226Code of Criminal Procedure, 1973- Section 156(3)
High Courts02 Jan 2026Dismissed
Aniruddha Mukherjee Vs Chairman, Kamarhati Municipality & ors
Calcutta High Court · (2026) 01 CAL CK 0400
West Bengal Municipal Building Rules, 2007- Rule 21, 50
High Courts02 Jan 2026Disposed Of
Minati Roy & Ors Vs Ashim Ghosh @ Khokan Ghosh & Ors
Calcutta High Court · (2026) 01 CAL CK 0399
High Courts24 Dec 2025Disposed Of
Hardama @ Subhrangshu Bera Vs State Of West Bengal & Anr.
Calcutta High Court · (2025) 12 CAL CK 1716
Constitution of India, 1950- Article 226, 227Code of Criminal Procedure, 1973- Section 401, 482Indian Penal Code, 1860- Section 34, 307, 320, 323, 341, 506
High Courts24 Dec 2025Disposed Of
Shrotriya Ghosh Vs Registrar of Births and Death
Calcutta High Court · (2025) 12 CAL CK 1715
Registration of Births and Deaths Act, 1969- Section 15Kolkata Municipal Corporation Act, 1980- Section 454, 455
High Courts24 Dec 2025Disposed Of
State of West Bengal & Ors Vs Rameswar Pramanik & Ors
Calcutta High Court · (2025) 12 CAL CK 1714
West Bengal Land Reforms Act, 1955- Section 14(T), 14(T)(3)
High Courts23 Dec 2025Disposed Of
S.K.M. Timber Private Limited Vs Superintendent of Central Tax, Burrabazar Division
Calcutta High Court · (2025) 12 CAL CK 1763
Central Goods and Services Tax Act, 2017- Section 29(2)(a)
High Courts23 Dec 2025Dismissed
Sibnath Mondal Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1762
High Courts23 Dec 2025Dismissed
Saba Reyaz & Ors Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2025) 12 CAL CK 1761
Constitution of India, 1950- Article 226Kolkata Municipal Corporation Act, 1980- Section 400(1), 400(8)
High Courts23 Dec 2025Disposed Of
Debkumar Chakraborty & Anr Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1760
High Courts23 Dec 2025Disposed Of
Atiar Rahaman Mondal Atiar Rahaman Mondal Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1759
West Bengal Motor Vehicle Rules, 1989- Rule 103
High Courts23 Dec 2025Allowed
Suresh Kumar Sarawagi & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 12 CAL CK 1758
Constitution of India, 1950- Article 142Indian Penal Code, 1860- Section 34, 307, 323, 406, 498(A)Dowry Prohibition Act, 1961- Section 3, 4
High Courts23 Dec 2025Allowed
XXX Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 12 CAL CK 1757
Code of Criminal Procedure, 1973- Section 311, 397, 401, 482Bharatiya Nagarik Suraksha Sanhita, 2023- Section 438, 442, 528Indian Penal Code, 1860- Section 120(B), 363, 365, 366, 370, 372, 373, 376
High Courts23 Dec 2025Dismissed
Meheraj Sk Vs State of West Bengal
Calcutta High Court · (2025) 12 CAL CK 1756
Constitution of India, 1950- Article 21, 22Bharatiya Nyaya Sanhita, 2023- Section 179, 180Bharatiya Nagarik Suraksha Sanhita, 2023- Section 47
High Courts22 Dec 2025Dismissed
Ratan Pal & Ors Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2025) 12 CAL CK 1754
Kolkata Municipal Corporation Act, 1980- Section 6(3), 400(1), 400(8), 401
High Courts22 Dec 2025Dismissed
Sudeb Shit Vs State Of West Bengal & Others
Calcutta High Court · (2025) 12 CAL CK 1755
High Courts22 Dec 2025Allowed
Rekha Malhotra & Ors Vs State of West Bengal & Anr
Calcutta High Court · (2025) 12 CAL CK 1753
Code of Criminal Procedure, 1973- Section 482Negotiable Instruments Act, 1881- Section 138, 141Companies Act, 2013- Section 433, 434, 439
High Courts19 Dec 2025Dismissed
Techno E-Minds Private Limited Vs Syama Prasad Mookerjee Port & Ors
Calcutta High Court · (2025) 12 CAL CK 1752
High Courts19 Dec 2025Disposed Of
Viraj Suhas Patil @ Viraj Patil Vs Enforcement Directorate
Calcutta High Court · (2025) 12 CAL CK 1751
Constitution of India, 1950- Article 21Indian Penal Code, 1860- Section 120(B), 420, 467, 468, 471Prevention of Money Laundering Act, 2002- Section 2, 24, 45(1), 50