High Courts22 Jan 2026Dismissed
United India Insurance Company Limited Vs Mome Bhattacharjee & Ors.
Calcutta High Court · (2026) 01 CAL CK 1357
Motor Vehicles Act, 1988- Section 166
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 49 of 3,388
High Courts22 Jan 2026Allowed
Nishikanta Hawladar & Soumen Mondal Vs State of West Bengal
Calcutta High Court · (2026) 01 CAL CK 1356
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 2(iii)(b), 37, 50, 52(A)
High Courts21 Jan 2026Disposed Of
Duakem Pharma Pvt. Ltd. & Anr Vs Deputy Commissioner of Revenue, Strand Road, Chinabazar and Rajakatra Charge & Ors
Calcutta High Court · (2026) 01 CAL CK 1355
Central Goods and Services Act, 2017- Section 17(2), 73, 74, 75
High Courts21 Jan 2026Disposed Of
Ajit Kumar Nayak & Ors Vs State of West Bengal & Anr
Calcutta High Court · (2026) 01 CAL CK 1354
Protection of Women from Domestic Violence Act, 2005- Section 12, 23Indian Penal Code, 1860- Section 498(A)Dowry Prohibition Act, 1961- Section 2(f), 3, 4
High Courts20 Jan 2026Disposed Of
Krishna Prasad Ghosh Vs State Of West Bengal & Others
Calcutta High Court · (2026) 01 CAL CK 1351
High Courts20 Jan 2026Dismissed
Mamata Rani Bairagy and another Vs Krishna Pada Majumder and others
Calcutta High Court · (2026) 01 CAL CK 1350
Code of Civil Procedure, 1908- Order 9 Rule 13
High Courts19 Jan 2026Disposed Of
Sunrise Timply Company Pvt. Ltd Vs Union of India & Ors
Calcutta High Court · (2026) 01 CAL CK 1353
Central Goods and Services Act, 2017- Section 5, 74
High Courts16 Jan 2026Allowed
Manish Kakrania Vs Earthlink Estate Pvt. Ltd. & Anr
Calcutta High Court · (2026) 01 CAL CK 1352
Code of Criminal Procedure, 1973- Section 482Negotiable Instruments Act, 1881- Section 138, 141
High Courts15 Jan 2026Disposed Of
Sourav Daspatnaik Vs Union of India & Ors.
Calcutta High Court · (2026) 01 CAL CK 1349
Companies Act, 2013- Section 96
High Courts15 Jan 2026Dismissed
National Insurance Co. Ltd Vs Nila Bauri & Ors
Calcutta High Court · (2026) 01 CAL CK 1345
Motor Vehicles Act, 1988- Section 166
High Courts13 Jan 2026Dismissed
Nandalal Kurmi Vs Ram Raj Das
Calcutta High Court · (2026) 01 CAL CK 1348
Transfer of Property Act, 1882- Section 106Evidence Act, 1872- Section 116Code of Civil Procedure, 1908- Order 41 Rule 11
High Courts09 Jan 2026Dismissed
Raj Krishna Lahiri & Anr Vs State of West Bengal & Anr
Calcutta High Court · (2026) 01 CAL CK 1347
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 120(B), 406, 420
High Courts09 Jan 2026Disposed Of
Kashmira Bibi & Another Vs United India Insurance Company Limited & Another
Calcutta High Court · (2026) 01 CAL CK 1346
Motor Vehicles Act, 1988- Section 166
High Courts08 Jan 2026Disposed Of
Milan Kumar Bhuti and others Vs State of West Bengal and others
Calcutta High Court · (2026) 01 CAL CK 1344
West Bengal Land (Requisition and Acquisition) Act, 1948- Section 3(1), 4, 7Land Acquisition Act, 1894- Section 31
High Courts06 Jan 2026Rejected
P.L. Mullick & Co Vs Khaitan Consultants Ltd
Calcutta High Court · (2026) 01 CAL CK 0408
Indian Contract Act, 1872- Section 40, 41, 42, 43, 44, 45, 46, 47, 48West Bengal Premises Tenancy Act, 1956- Section 13(6)Code of Civil Procedure, 1908- Order 41 Rule 11, Order 30 Rule 1, Order 22 Rule 10(A), Order 30 Rule 4(2)
High Courts06 Jan 2026Disposed Of
Mirja Abdul Alim Vs State of West Bengal and others
Calcutta High Court · (2026) 01 CAL CK 0407
High Courts06 Jan 2026Disposed Of
State of West Bengal and others Vs Nilkamal Sarkar and other
Calcutta High Court · (2026) 01 CAL CK 0406
High Courts05 Jan 2026Dismissed
Tapan Majhi Vs Soumya Saha and another
Calcutta High Court · (2026) 01 CAL CK 0405
High Courts05 Jan 2026Disposed Of
Mohan Agarwal Vs Biplab Chakraborty and another
Calcutta High Court · (2026) 01 CAL CK 0404
Code of Civil Procedure, 1908- Section 10
High Courts05 Jan 2026Disposed Of
Surajit Mndal & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2026) 01 CAL CK 0403