High Courts02 Mar 2026Disposed Of
Sanjit Ghose Vs Union of India & Ors
Calcutta High Court · (2026) 03 CAL CK 0403
Constitution of India, 1950- Article 226, 227
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 47 of 3,388
High Courts02 Mar 2026Disposed Of
Noor Hasan and another Vs Hafeez Akhtar Ansari
Calcutta High Court · (2026) 03 CAL CK 0402
West Bengal premises Tenancy Act, 1997- Section 2(g)Code of Civil Procedure, 1908- Section 148(A)Kolkata Municipal Corporation Act, 1980- Section 411
High Courts24 Feb 2026Disposed Of
Bhola Shankar Chatterjee Vs State of West Bengal & Ors
Calcutta High Court · (2026) 02 CAL CK 1601
High Courts23 Feb 2026Disposed Of
Rabindranath Pal and others Vs Kailash Agarwal and others
Calcutta High Court · (2026) 02 CAL CK 1600
High Courts20 Feb 2026Dismissed
Sudip Chakraborty Vs State of West Bengal & Ors
Calcutta High Court · (2026) 02 CAL CK 1599
High Courts20 Feb 2026Disposed Of
Sanjoy Maity Vs State of West Bengal & Ors
Calcutta High Court · (2026) 02 CAL CK 1598
West Bengal Panchayat Act, 1973- Section 23
High Courts20 Feb 2026Disposed Of
Ashis Kumar Dutta & Anr Vs State of West Bengal & Ors
Calcutta High Court · (2026) 02 CAL CK 1597
Constitution of India, 1950- Article 21Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498(A), 506
High Courts17 Feb 2026Disposed Of
Jhabri Dasi @ Jhabri Dasi Mandal Vs Bappa Kumar and others
Calcutta High Court · (2026) 02 CAL CK 1594
High Courts17 Feb 2026Disposed Of
Mangola Bagdi Vs State of West Bengal & Ors
Calcutta High Court · (2026) 02 CAL CK 1593
High Courts13 Feb 2026Dismissed
Shibdas Chatterjee Vs State of West Bengal and others
Calcutta High Court · (2026) 02 CAL CK 1596
Constitution of India, 1950- Article 226, 227, 323(A), 323(B)
High Courts13 Feb 2026Dismissed
Mritunjoy Roy Vs State of West Bengal & Anr
Calcutta High Court · (2026) 02 CAL CK 1595
Code of Criminal Procedure, 1973- Section 154(3), 156(3), 161, 482Indian Penal Code, 1860- Section 323, 406, 420, 467, 468, 506
High Courts12 Feb 2026Disposed Of
Fulmala Biswas & Ors Vs Biswajit Sarkar & Ors
Calcutta High Court · (2026) 02 CAL CK 1592
Specific Relief Act, 1963- Section 34Code of Civil Procedure, 1908- Order 41 Rule 27
High Courts11 Feb 2026Allowed
Nirmalendu Jana Vs State of West Bengal and others
Calcutta High Court · (2026) 02 CAL CK 1591
West Bengal Land Reforms Act, 1955- Section 14(u)(3)
High Courts10 Feb 2026Dismissed
Thupa Bala Sardar Vs Suniti Sardar and Ors
Calcutta High Court · (2026) 02 CAL CK 1590
Code of Civil Procedure, 1908- Order 41 Rule 11
High Courts10 Feb 2026Disposed Of
Naushad Alam & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2026) 02 CAL CK 1589
Howrah Municipal Corporation Act, 1980- Section 177
High Courts10 Feb 2026Disposed Of
Sankar Auto Kit Vs State of West Bengal & Ors
Calcutta High Court · (2026) 02 CAL CK 1588
High Courts09 Feb 2026Dismissed
Pratima Ghosh & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2026) 02 CAL CK 1587
Constitution of India, 1950- Article 243(U)West Bengal Municipal Act, 1993- Section 430, 431(1), 431(2), 431(3)Bengal Municipal Act, 1932- Section 553
High Courts09 Feb 2026Disposed Of
Abhijit Tie Up (P) Ltd And Ors Vs Vivek Kumar State Of Wb Additional Chief Secretary And Ors
Calcutta High Court · (2026) 02 CAL CK 1586
Constitution of India, 1950- Article 215West Bengal Land Reforms Act, 1955- Section 4(b), 4(c), 14(m), 50(f)
High Courts09 Feb 2026Allowed
Sovan Krishna Mukhopadhyaya & Anr Vs State of West Bengal
Calcutta High Court · (2026) 02 CAL CK 1585
Police Act, 1861- Section 34, 61Code of Criminal Procedure, 1973- Section 251, 482
High Courts09 Feb 2026Dismissed
Munna Sk Vs State of West Bengal and Ors
Calcutta High Court · (2026) 02 CAL CK 1584