High Courts07 Apr 2026Allowed/ Disposed Of
Sabbir Alam Vs Ababs And Ors
Calcutta High Court · (2026) 04 CAL CK 0046
Code Of Civil Procedure, 1908-Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
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Calcutta High Court judgments
67,757 judgments · page 46 of 3,388
High Courts07 Apr 2026Disposed Of
Braithwaite Burn And Jessop Construction Company Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0045
Constitution Of India, 1950-Article 226
High Courts07 Apr 2026Disposed Of
Kajal Paramanik Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0044
High Courts07 Apr 2026Disposed Of
Bikash Sardar Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0043
High Courts07 Apr 2026Disposed Of
MD. Abu Saeed Ostagar & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0042
High Courts07 Apr 2026Disposed Of
Suman Kundu And Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0041
High Courts07 Apr 2026Disposed Of
Pradip Kumar Gupta Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0038
Constitution Of India, 1950-Article 14, 226
High Courts07 Apr 2026Dismissed
West Bengal State Electricity Distribution Company Limited & Anr Vs Union Of India & Anr
Calcutta High Court · (2026) 04 CAL CK 0037
Constitution Of India, 1950-Article 14, 19(1)(g), 21, 51A(g)Energy Conservation Act, 2001-Section 2(g), 2(s), 3, 4, 5, 6, 7, 8, 9, 10, 11, 13, 14, 14(e), 14(n), 14(x), 15, 16, 17, 18, 26, 27, 28, 29
High Courts07 Apr 2026Allowed
Shivani Properties Private Limited Vs Rajeev Lochan
Calcutta High Court · (2026) 04 CAL CK 0027
Code Of Civil Procedure, 1908-Section, Order 20 Rule 12, Order 21 Rule 11, Order 21 Rule 11(1), Order 21 Rule 41
High Courts06 Apr 2026Disposed Of
Starlite Vyapaar PVT Ltd Vs SNG Fashions PVT Limited
Calcutta High Court · (2026) 04 CAL CK 0028
Limitation Act, 1963-Section 3
High Courts04 Apr 2026Disposed Of
National Insurance Company Limited Vs Kakoli Nandi & Ors
Calcutta High Court · (2026) 04 CAL CK 0030
Motor Vehicles Act, 1988-Section 166
High Courts25 Mar 2026Disposed of
Subhas Chandra Agarwalla Vs Dr. Sonali Basu
Calcutta High Court · (2026) 03 CAL CK 1633
Negotiable Instruments Act, 1881-Section 90, Section 118Code of Civil Procedure, 1908-Order XII Rule 6
High Courts24 Mar 2026Disposed Of
Saifuddin Mondal Vs SMFG Indian Credit Company Limited
Calcutta High Court · (2026) 03 CAL CK 0409
Code of Civil Procedure, 1908- Order 39 Rule 2(A), Order 39 Rule 3
High Courts20 Mar 2026Allowed
Soumya Kanti Biswas Vs State of West Bengal and others
Calcutta High Court · (2026) 03 CAL CK 0411
Rights of Persons with Disabilities Act, 2016- Section 58
High Courts20 Mar 2026Dismissed
Rashmi Metaliks Limited & Ors Vs State of West Bengal & Another
Calcutta High Court · (2026) 03 CAL CK 0410
Code of Criminal Procedure, 1973- Section 200, 256, 482Companies Act, 2013- Section 149, 220(3)
High Courts19 Mar 2026Disposed Of
Nitai Barik Vs State of West Bengal & Ors
Calcutta High Court · (2026) 03 CAL CK 0406
High Courts18 Mar 2026Dismissed
District Judge, Paschim Bardhaman Vs Salil Ray & Ors
Calcutta High Court · (2026) 03 CAL CK 0407
High Courts11 Mar 2026Disposed Of
Amarnath Mandal Vs State of West Bengal & Ors
Calcutta High Court · (2026) 03 CAL CK 0408
High Courts06 Mar 2026Disposed Of
ICICI Lombard General Insurance Co. Ltd Vs Nageshwar Shaw & Anr
Calcutta High Court · (2026) 03 CAL CK 0405
Motor Vehicles Act, 1966- Section 137, 166
High Courts05 Mar 2026Allowed
Puran Shaw Vs Prabhawati Shaw
Calcutta High Court · (2026) 03 CAL CK 0404
West Bengal Premises Tenancy Act, 1999- Section 6West Bengal Thika Tenancy (Acquisition and Regulation) Act 2001- Section 1(a), 2(14), 8(3), 21