High Courts21 Apr 2026Disposed Of
Mithu Saha Vs Additional Commissioner, Airport & Air Cargo Complex & Ors
Calcutta High Court · (2026) 04 CAL CK 0614
Customs Act, 1962-Section 129(E)
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 44 of 3,388
High Courts21 Apr 2026Allowed/ Disposed Of
Sabyasachi Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0613
West Bengal Schools (Control Of Expenditure) Act, 2005-Section 14, 14(3)
High Courts21 Apr 2026Disposed Of
Pranab Maity & Ors. Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0612
Constitution Of India, 1950-Article 226West Bengal Highways Act, 1964-Section 10, 10(1), 10(2), 10(3), 10(4)
High Courts21 Apr 2026Allowed
M/S. Graphite India Ltd Vs Commissioner Of Income Tax - IV Kolkata
Calcutta High Court · (2026) 04 CAL CK 0606
Income Tax Act, 1961-Section 80HHC, 80HHC(1B), 80IA, 80IA(8), 80IA(9), 115JB, 260A
High Courts20 Apr 2026Dismissed
Haridas @ Haridas Debdas Vs State Of West Bengal
Calcutta High Court · (2026) 04 CAL CK 0611
Protection Of Children From Sexual Offences Act, 2012-Section 5, 5M, 6Indian Penal Code, 1860-Section 248, 376AB, 448, 506Code Of Criminal Procedure, 1973-Section 164, 313
High Courts20 Apr 2026Allowed
Tilak Shankar Mazumder Vs Office Of R.B.I. Ombudsman, Reserve Bank Of Inda & Anr
Calcutta High Court · (2026) 04 CAL CK 0610
High Courts20 Apr 2026Disposed Of
J. Thomas Finance Private Limited & Anr. Vs Reserve Bank Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0609
Constitution Of India, 1950-Article 19(1)(g)Reserve Bank Of India Act, 1934-Section 45IA(6), 45IA(6)(i)
High Courts20 Apr 2026Dismissed
Sharad Goenka Vs Tarit Mitra And Anr
Calcutta High Court · (2026) 04 CAL CK 0608
Arbitration And Conciliation Act, 1996-Section 5, 8
High Courts20 Apr 2026Disposed Of
Rajshri Productions Pvt. Ltd. Vs T. E. Thomson And Company Ltd.
Calcutta High Court · (2026) 04 CAL CK 0607
Code Of Civil Procedure, 1908-Order 20 Rule 12Commercial Courts Act, 2015-Section 2(1)(c), 2(1)(c)(vii), 7, 15
High Courts17 Apr 2026Disposed Of/Dismissed
Modern Roadways Corporation Vs Simplex Infrastructures Limite
Calcutta High Court · (2026) 04 CAL CK 0601
Code Of Civil Procedure, 1908-Section, Order 7 Rule 10, Order 7 Rule 11Commercial Courts Act, 2015-Section 2(1)(c)(xviii), 12A
High Courts17 Apr 2026Dismissed
Haripada Roy Vs State Of West Bengal
Calcutta High Court · (2026) 04 CAL CK 0600
Indian Penal Code, 1860-Section 201, 302, 363, 376ABProtection Of Children From Sexual Offences Act, 2012-Section 5(m)(i), 5(m)(iv), 6, 29, 30Code Of Criminal Procedure, 1973-Section 161, 164, 313
High Courts17 Apr 2026Disposed Of
Jeenata Panchakoti Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0599
High Courts17 Apr 2026Disposed Of
Manoj Chhetri & Ors Vs Gorkhaland Territorial Administration Council & Ors
Calcutta High Court · (2026) 04 CAL CK 0598
High Courts16 Apr 2026Disposed Of
Chandana Ray Sarkar Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0605
High Courts16 Apr 2026Disposed Of
Sangita Raha & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0604
West Bengal Hindu Marriage Registration Rules, 2010-Rule 15(4)Surrogacy (Regulation) Act, 2021- Regulation 4(c)Assisted Reproductive Technology (Regulation) Act, 2021-Section 21(g)
High Courts16 Apr 2026Disposed Of
Minakshi Roy Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0603
High Courts16 Apr 2026Disposed Of
Rinki Sarkar Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0602
High Courts10 Apr 2026Disposed Of
Manirul Sardar Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0051
High Courts09 Apr 2026Disposed Of
Sewaro Construction Company Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0062
West Bengal Goods And Services Tax Act, 2017-Section 73(9), 75(4), 75(11), 107
High Courts09 Apr 2026Disposed Of
Ashok Traders & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0061