High Courts04 Apr 2018
SUVRA KUMAR DEY Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 04 CAL CK 0042
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 435 of 3,203
High Courts03 Apr 2018Disposed Of
SHREEPRAKASH JAISWAL Vs JAIPRAKASH JAISWAL & ANR.
Calcutta High Court · (2018) 04 CAL CK 0100
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Order 6 Rule 18
High Courts03 Apr 2018Dismissed
Dr. Atanu Chattopadhyay Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 04 CAL CK 0053
High Courts03 Apr 2018Disposed Of
M/S.TRIMURTI CARGO MOVERS PVT. LTD. Vs M/S. AUTO CARS & ORS.
Calcutta High Court · (2018) 04 CAL CK 0040
Code of Civil Procedure, 1908 — Order 9 Rule 13
High Courts02 Apr 2018Disposed Of
BARUN GHOSH Vs STATE OF WEST BENGAL
Calcutta High Court · (2018) 04 CAL CK 0107
Indian Penal Code, 1860 — Section 302, 307, 326, 506Code of Criminal Procedure, 1973 — Section 482
High Courts02 Apr 2018
DR. SANTANU CHATTOPADHYAY Vs HON’BLE JUSTICE JOYMALYA BAGCHI & ORS.
Calcutta High Court · (2018) 04 CAL CK 0101
Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 397, 401, 482
High Courts02 Apr 2018Dismissed
SRI TAPAN KUMAR DARI Vs STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 04 CAL CK 0089
Constitution of India, 1950 — Article 226West Bengal Excise (Foreign Liquor) Rules, 1998 — Rule 239
High Courts02 Apr 2018
SHRI SANJIB DUTTA Vs THE PUBLIC INFORMATION OFFICER, HIGH COURT AT CALCUTTA & ORS.
Calcutta High Court · (2018) 04 CAL CK 0066
Constitution of India, 1950 — Article 226
High Courts29 Mar 2018Disposed Of
JAISWAL TRADEJ PVT. LTD. Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 03 CAL CK 0053
Indian Penal Code, 1860 — Section 120B, 420, 406
High Courts29 Mar 2018
CHINTA BARMAN & ANR. Vs KANAKLATA GAYEN & ANR
Calcutta High Court · (2018) 03 CAL CK 0051
Code of Criminal Procedure, 1973 — Section 401, 482Indian Penal Code, 1860 — Section 34, 323
High Courts29 Mar 2018Disposed Of
BHASKAR SARDAR Vs SAMIR KUMAR PAL & ORS.
Calcutta High Court · (2018) 03 CAL CK 0031
Specific Relief Act, 1963 — Section 6
High Courts28 Mar 2018Disposed Of
SACHINDRA NATH MITRA Vs RAM BHARAT PANDEY & ORS.
Calcutta High Court · (2018) 03 CAL CK 0062
High Courts28 Mar 2018Disposed Of
PRADIP KUMAR MAITY Vs THE STATE OF WEST BENGAL & ANR.
Calcutta High Court · (2018) 03 CAL CK 0057
Indian Penal Code, 1860 — Section 147, 307, 323, 354, 379, 448
High Courts28 Mar 2018Disposed Of
SUJOY BOSU Vs ARCHITA BOSU & ANR.
Calcutta High Court · (2018) 03 CAL CK 0055
Special Hindu Marriage Act, 1954 — Section 36
High Courts28 Mar 2018Dismissed
ARABINDA SAHA Vs UNION OF INDIA & ORS
Calcutta High Court · (2018) 03 CAL CK 0013
High Courts28 Mar 2018Dismissed
STATE BANK OF INDIA Vs VISA STEEL LIMITED & ORS.
Calcutta High Court · (2018) 03 CAL CK 0004
Constitution of India, 1950 — Article 226Recovery of Debts due to Banks and Financial Institution Act, 1993 — Section 2(g), 19, 19(1), 19(4), 19(7), 19(13)(A) , 19(13)(B), 25, 28, 31, 34 Wealth Tax Act, 1957 — Section 2(m)
High Courts27 Mar 2018Disposed Of
JAISWAL TRADEJ PVT. LTD. Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 03 CAL CK 0059
Indian Penal Code, 1860 — 120B, 406, 420Code of Criminal Procedure, 1973 — Section 239
High Courts27 Mar 2018Disposed Of
SURAJIT HALDER Vs THE STATE OF W. B. & ORS.
Calcutta High Court · (2018) 03 CAL CK 0011
Indian Penal Code, 1860 — Section 143, 323, 379, 427, 506(ii)
High Courts27 Mar 2018Disposed Of
BROJOGOPAL CHAKRABORTY & ANR. Vs ANDHRA BANK & ORS.
Calcutta High Court · (2018) 03 CAL CK 0009
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 14
High Courts27 Mar 2018Disposed Of
SARAWGI INDUSTRADE PRIVATE LIMITEDVs SARAF INFRA PROJECTS LIMITED
Calcutta High Court · (2018) 03 CAL CK 0008
Indian Penal Code, 1860 — Section 120B, 406, 420Companies (Incorporation) Rules, 2014 — Rule 29