Constitution of India, - Article 227Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 21 Rule 29, Section 141, 151Specific Relief Act, 1963 — Section 39

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High Courts06 Apr 2018Allowed

SHREE SHREE ISWAR SATYANARYANJI & ORS. Vs SARAD KUMAR BURMAN & ORS.

Calcutta High Court · (2018) 04 CAL CK 0071

Indian Contract Act, 1872 — Section 230Civil Procedure CodeOrder 2 Rule 2, Order 6, Rule 17

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High Courts06 Apr 2018Allowed

DIRECTOR, WEST BENGAL FIRE SERVICES & ANR. Vs SHYAM SUNDAR KALRA

Calcutta High Court · (2018) 04 CAL CK 0068

Code of Civi Procedure, 1908 — Order 41 Rule 11

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High Courts06 Apr 2018Dismissed

DR. SANTANU CHATTOPADHYAY Vs HON’BLE JUSTICE JOYMALYA BAGCHI & ORS.

Calcutta High Court · (2018) 04 CAL CK 0065

Constitution of India, 1950 — Article 13, 14, 19, 21, 39A, 44, 51A, 52, 53, 74, 78, 208, 225, 226, 300A

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High Courts06 Apr 2018

TATA CAPITAL FINANCIAL SERVICES LIMITED Vs ATAR ALI SHAIKH & ANR.

Calcutta High Court · (2018) 04 CAL CK 0049

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High Courts06 Apr 2018Disposed Of

SESA INTERNATIONAL LIMITED Vs AVANI PROJECTS & INFRASTRUCTURE LIMITED & ORS.

Calcutta High Court · (2018) 04 CAL CK 0048

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High Courts06 Apr 2018

IN THE MATTER OF:- ADHIR RANJAN CHOWDHURY Vs WEST BENGAL STATE ELECTION COMMISSION & ORS.

Calcutta High Court · (2018) 04 CAL CK 0015

Constitution of India, 1950 — Article 243O

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High Courts05 Apr 2018

SAIDUL MULLICK Vs SANTANU MITRA

Calcutta High Court · (2018) 04 CAL CK 0091

Code of Criminal Procedure, 1973 — Section 164

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High Courts05 Apr 2018Dismissed

RE: PRECISION ENGINEERING & FABRICATORS PVT. LTD.(IN LIQN.)-ANDDADHIBHAL SHAW Vs O/L, HIGH COURT, CALCUTTA

Calcutta High Court · (2018) 04 CAL CK 0043

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High Courts04 Apr 2018Dismissed

SAMBHU MAHATO Vs THE STATE OF WEST BENGAL

Calcutta High Court · (2018) 04 CAL CK 0105

Indian Penal Code, 1860 — Section 120B, 392, 395, 397Code of Criminal Procedure, 1973 — Section 482

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High Courts04 Apr 2018Allowed

KOLKATA MUNICIPAL CORPORATION Vs SUKUMAR CHAKRABORTI

Calcutta High Court · (2018) 04 CAL CK 0099

Constitution of India, 1950 — Article 227

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High Courts04 Apr 2018Disposed Of

THE STATE OF WEST BENGAL AND OTHERS Vs DR. VALI FARAZ @ VALI FARAZ SARVAR AND OTHERS

Calcutta High Court · (2018) 04 CAL CK 0096

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High Courts04 Apr 2018Disposed Of

KAILASHI TAR PRIVATE LIMITED Vs ASHISH KUMAR SAHA AND OTHERS

Calcutta High Court · (2018) 04 CAL CK 0095

Constitution of India, 1950 — Article 227 Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 34

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High Courts04 Apr 2018Disposed Of