High Courts26 Mar 2018Dismissed
Reliance Lifecare Pvt. Ltd. & Anr. Vs Regional Director, Eastern Region, Ministry of Corporate Affairs & Ors.
Calcutta High Court · (2018) 03 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 436 of 3,203
High Courts26 Mar 2018Disposed Of
TARUN KUMAR DHUR & ORS. Vs SMT. KALPANA DHUR & ORS.
Calcutta High Court · (2018) 03 CAL CK 0003
High Courts23 Mar 2018Disposed Of
SAIDUL MULLICK Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 03 CAL CK 0010
Constitution of India, 1950 — Article 226
High Courts23 Mar 2018
INDUSIND BANK LIMITED Vs JAI PRAKASH SINGH & ANR
Calcutta High Court · (2018) 03 CAL CK 0007
High Courts22 Mar 2018Dismissed
AFTAB HOSSAIN @ ALTAB @ HALAL SK. & ANR. Vs STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0037
Indian Penal Code, 1860 — Section 395, 397, 412Code of Criminal Procedure, 1973 — Section 428Arms Act, 1959 — Section 25
High Courts22 Mar 2018Disposed Of
PROFESSOR SK. SAHANUL HAQUE AND ANOTHER Vs RICHARD JULIAS PETERSON AND OTHERS
Calcutta High Court · (2018) 03 CAL CK 0032
Code of Civil Procedure, 1908 — Order 22 Rule 10, Section 10
High Courts22 Mar 2018Dismissed
ASHOKE DALUI VsSTATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0024
Indian Penal Code, 1860 — Section 395Code of Criminal Procedure, 1973 — Section 428
High Courts22 Mar 2018Disposed Of
IN THE GOODS OF: SANTI LATA GHOSH, DECEASED Vs
Calcutta High Court · (2018) 03 CAL CK 0005
High Courts21 Mar 2018
NILADRI SEKHAR DULEY & ORS. Vs STATE OF WEST BENGAL & ANR.
Calcutta High Court · (2018) 03 CAL CK 0060
Code of Criminal Procedure, 1973 — Section 397, 401, 482Indian Penal Code, 1860 — Section 120B, 406, 409
High Courts21 Mar 2018Disposed Of
MD. NIZAM HUSSAIN Vs STATE OF WEST BENGAL & ANR.
Calcutta High Court · (2018) 03 CAL CK 0056
High Courts21 Mar 2018Dismissed
SAMBHU RAI Vs STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0035
Indian Penal Code, 1860 — Section 395, 397Code of Criminal Procedure, 1973 — Section 428
High Courts21 Mar 2018Dismissed
MINGMA CHHIRING LAMA Vs THE STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0027
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 50Code of Criminal Procedure, 1973 — Section 428
High Courts21 Mar 2018Dismissed
SATINATH PANDIT Vs THE STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0026
Indian Penal Code, 1860 — Section 376(2)(f)Code of Criminal Procedure, 1973 — Section 428
High Courts21 Mar 2018Dismissed
ROHIT DAS, GOPAL PRADHAN Vs THE STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0021
Indian Penal Code, 1860 — Section 395Code of Criminal Procedure, 1973 — Section 428
High Courts21 Mar 2018Allowed
TAPABRATA DHAR Vs UNION OF INDIA & ORS.
Calcutta High Court · (2018) 03 CAL CK 0019
High Courts21 Mar 2018
DIPENDRA NATH BASU & ORS. Vs THE BOARD OF WAKFS & ORS.
Calcutta High Court · (2018) 03 CAL CK 0001
West Bengal Government Premises (Tenancy Regulation) Act, 1976 — Section 3
High Courts20 Mar 2018Dismissed
SUMAN HALDER Vs STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0054
Code of Criminal Procedure, 1973 — Section 407, 409(2), 482Indian Penal Code, 1860 — Section 34, 212, 302, 307, 325, 326, 341, 354B
High Courts20 Mar 2018Disposed Of
ARUN KUMAR MAITY @ ARUN MAITY & ANR. Vs THE STATE OF WEST BENGAL & ANR
Calcutta High Court · (2018) 03 CAL CK 0052
High Courts20 Mar 2018Allowed
ANAND PRASAD AGARWALLA. Vs THE KOLKATA MUNICIPAL CORPORATION & ORS.
Calcutta High Court · (2018) 03 CAL CK 0050
Kolkata Municipal Corporation Act, 1980 — Section 435A
High Courts20 Mar 2018
BASUDEB CHATTERJEE & ORS.Vs STATE & ORS
Calcutta High Court · (2018) 03 CAL CK 0046