High Courts31 Jul 1880
Samshere Khan and Others Vs The Empress
Calcutta High Court · (1881) ILR (Cal) 154
Penal Code, 1860 (IPC) — Section 300
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,296 of 3,388
High Courts29 Jul 1880
Noor Bux Kazi and Others Vs The Empress
Calcutta High Court · (1881) ILR (Cal) 279
Evidence Act, 1872 — Section 30
High Courts23 Jul 1880
Buldeo Doss Vs Howe
Calcutta High Court · (1881) ILR (Cal) 64
Contract Act, 1872 — Section 107, 55, 78
High Courts23 Jul 1880
Mackillican Vs The Compagnie Des Messageries Maritimes De France
Calcutta High Court · (1881) ILR (Cal) 227
Contract Act, 1872 — Section 151
High Courts22 Jul 1880
Kasheekishore Roy Chowdhry Vs Alip Mundul and Another
Calcutta High Court · (1881) ILR (Cal) 149
High Courts21 Jul 1880
Laljee Sahoy Vs Fakeer Chand and Others
Calcutta High Court · (1881) ILR (Cal) 135
High Courts19 Jul 1880
Kurkut Shah Vs Shumsher Ally
Calcutta High Court · (1881) ILR (Cal) 236
Mofussil Small Cause Court Act, 1865 — Section 21
High Courts19 Jul 1880
Jemah Misser and Others Vs Chottoo Misser
Calcutta High Court · (1881) ILR (Cal) 198
High Courts19 Jul 1880
Greesh Chunder Sein Vs Gudadhur Ghose
Calcutta High Court · (1880) ILR (Cal) 869
High Courts16 Jul 1880
Gogun Chunder Ghose Vs The Empress
Calcutta High Court · (1881) ILR (Cal) 247
Criminal Procedure Code, 1898 (CrPC) — Section 471
High Courts14 Jul 1880
Rajrup Koer Vs Abul Hossein and Others
Calcutta High Court · (1881) ILR (Cal) 394
Limitation Act, 1871 — Article 31, 27
High Courts14 Jul 1880
Asman Singh Vs Doorga Roy and Others
Calcutta High Court · (1881) ILR (Cal) 284
Contract Act, 1872 — Section 239
High Courts12 Jul 1880
Ramlall Agarwallah Vs Moonia Bibee and Others
Calcutta High Court · (1881) ILR (Cal) 79
High Courts06 Jul 1880
Noferdoss Roy and Others Vs Modhu Soondari Burmonia and Another
Calcutta High Court · (1880) ILR (Cal) 732
High Courts28 Jun 1880
Konaram Gaonburah Vs Dhatoaram Thakoor and Another
Calcutta High Court · (1881) ILR (Cal) 196
High Courts28 Jun 1880
Hurrosoondary Dassee and Another Vs Jugobundhoo Dutt and Others
Calcutta High Court · (1881) ILR (Cal) 203
High Courts24 Jun 1880
In Re: The Indian Companies'' Act, 1866 and of the Calcutta Jute Mills Co. Limited
Calcutta High Court · (1880) ILR (Cal) 888
Companies Act, 1956 — Section 213