High CourtsSingle Bench(1880) 07 CAL CK 0010

Greesh Chunder Sein vs Gudadhur Ghose

Calcutta High Court · Decided on 19 July 1880 · Citation: (1880) ILR (Cal) 869

HON’BLE JUDGES
Wilson, J

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

1 paragraphs · 28 words

Wilson, J.—Possibly Mr. Apcar''s client has an incomplete equitable title, but this cannot prevail against the title of the attaching creditor. I, therefore, dismiss the claim with costs.