High Courts24 Jun 1880
Hossein Buksh and Others Vs The Empress
Calcutta High Court · (1881) ILR (Cal) 96
Criminal Procedure Code, 1898 (CrPC) — Section 243, 250, 264, 265
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,297 of 3,388
High Courts23 Jun 1880
Hurro Pershad Roy Chowdhry Vs Bhupendro Narain Dutt and Others
Calcutta High Court · (1881) ILR (Cal) 201
High Courts22 Jun 1880
Brajeshware Peshakar Vs Budhanuddi and Another
Calcutta High Court · (1881) ILR (Cal) 268
High Courts21 Jun 1880
Uma Sunker Moitro Vs Kali Komul Mozumdar and Others
Calcutta High Court · (1881) ILR (Cal) 256
High Courts15 Jun 1880
The Empress Vs Allen and Others
Calcutta High Court · (1881) ILR (Cal) 83
Criminal Procedure Code, 1898 (CrPC) — Section 84
High Courts15 Jun 1880
In Re: Surjanarain Dass and Others The Empress on the prosecution of D.R. Daly
Calcutta High Court · (1881) ILR (Cal) 88
Penal Code, 1860 (IPC) — Section 141
High Courts15 Jun 1880
Mohesh Lal Vs Busunt Kumaree
Calcutta High Court · (1881) ILR (Cal) 340
Limitation Act, 1963 — Section 20
High Courts15 Jun 1880
Ataoor Rohoman Vs Joykishen Mookerjee and Another
Calcutta High Court · (1881) ILR (Cal) 22
High Courts10 Jun 1880
Ramkant Roy Chowdhry Vs Kristodass Kundoo and Another
Calcutta High Court · (1881) ILR (Cal) 142
Civil Procedure Code, 1908 (CPC) — Section 7
High Courts10 Jun 1880
Peary Lall Mozoomdar Vs Komal Kishore Dassia
Calcutta High Court · (1881) ILR (Cal) 30
Civil Procedure Code, 1908 (CPC) — Section 25
High Courts10 Jun 1880
Ajoodhya Pershad and Others Vs Gunga Pershad and Another
Calcutta High Court · (1881) ILR (Cal) 249
Court Fees Act, 1870 — Article 17(3), 12
High Courts10 Jun 1880
Almas Banee and Others Vs Mahomed Ruja and Others
Calcutta High Court · (1881) ILR (Cal) 239
High Courts09 Jun 1880
Mullick Ahmed Zumma, alias Tetur Vs Mahomed Syed
Calcutta High Court · (1881) ILR (Cal) 194
High Courts08 Jun 1880
Obhoy Churn Bagchi Vs Chunder Sikhur Bundopadhyo and Others
Calcutta High Court · (1881) ILR (Cal) 8
High Courts08 Jun 1880
Fakera Doobay and Others Vs Sheo Churn Singh
Calcutta High Court · (1881) ILR (Cal) 91
High Courts07 Jun 1880
Ramconnoy Audicarry Vs Johur Lall Dutt
Calcutta High Court · (1880) ILR (Cal) 867
Contract Act, 1872 — Section 10
High Courts03 Jun 1880
Doolie Chand and Others Vs Omda Khanum alias Baboo Shubibu and Others
Calcutta High Court · (1880) 06 CAL CK 0024