CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court

COURT ARCHIVE

Calcutta High Court judgments

67,759 judgments · page 3,299 of 3,388

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts12 May 1880

Nursing Doyal Vs Hurryhur Saha

Calcutta High Court · (1880) ILR (Cal) 897

Limitation Act, 1871 — Section 12, 29Limitation Act, 1877 — Section 2
Read judgment
High Courts10 May 1880

Sutyabhama Dassee Vs Krishna Shunder Chatterjee and Another

Calcutta High Court · (1881) ILR (Cal) 55

Read judgment
High Courts08 May 1880

Sonamonne Dassee and Others Vs Hazir Gazi

Calcutta High Court · (1881) ILR (Cal) 31

Civil Procedure Code, 1908 (CPC) — Section 13
Read judgment
High Courts07 May 1880

The Empress Vs Vaimbilee Vaimbilee Vs The Empress

Calcutta High Court · (1880) ILR (Cal) 826

Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 300
Read judgment
High Courts07 May 1880

Ram Lall Agurwallah Vs Masoollah Khan

Calcutta High Court · (1881) ILR (Cal) 6

Civil Procedure Code, 1908 (CPC) — Section 6
Read judgment
High Courts04 May 1880

Jibaneswari Debia, Mother and Guardian of Kailas Chunder Chuckerbutty Vs Grishchunder Chuckerbutty and Another Guardians of Dwarkanath Chuckerbutty Biseswari Debia, Mother and Guardian of Prosunno Kumar Chuckerbutty Vs Grishchunder Chuckerbutty, Guardian of Dwarkanath Chuckerbutty

Calcutta High Court · (1881) ILR (Cal) 243

Read judgment
High Courts03 May 1880

The Empress Vs Butokristo Dass and Another

Calcutta High Court · (1881) ILR (Cal) 59

Presidency Magistrates (Court- Fees) Act, 1877 — Section 129
Read judgment
High Courts30 Apr 1880

Joggessur Singh and Others Vs Bycunt Nath Dutt and Others

Calcutta High Court · (1880) ILR (Cal) 822

Read judgment
High Courts30 Apr 1880

Chundee Churn Roy Vs Shib Chunder Mundul

Calcutta High Court · (1880) ILR (Cal) 945

Limitation Act, 1963 — Section 26
Read judgment
High Courts29 Apr 1880

Uggrakant Chowdhry and Others Vs Hurro Chunder Shiekdar and Others

Calcutta High Court · (1881) ILR (Cal) 209

Evidence Act, 1872 — Section 90
Read judgment
High Courts29 Apr 1880

Shumbhoonath Shaha Vs Guruchurn Lahiri

Calcutta High Court · (1880) ILR (Cal) 894

Limitation Act, 1871 — Article 167(ii)Limitation Act, 1877 — Section 2
Read judgment
High Courts29 Apr 1880

Payn Vs The Administrator-General of Bengal and Others

Calcutta High Court · (1880) ILR (Cal) 766

Read judgment
High Courts26 Apr 1880

The Empress Vs Anuntram Singh and Others

Calcutta High Court · (1880) ILR (Cal) 954

Criminal Procedure Code, 1898 (CrPC) — Section 122, 193, 346
Read judgment
High Courts22 Apr 1880

The Empress Vs Kala Chand Dass and Others

Calcutta High Court · (1881) ILR (Cal) 14

Criminal Procedure Code, 1898 (CrPC) — Section 505
Read judgment
High Courts19 Apr 1880

Johuri Mahton Vs Thakoor Nath Lukee

Calcutta High Court · (1880) ILR (Cal) 830

Read judgment
High Courts15 Apr 1880

In Re: McCorkindale (Deceased)

Calcutta High Court · (1881) ILR (Cal) 1

Contract Act, 1872 — Section 171
Read judgment
High Courts13 Apr 1880

Ganesh Lal Tewari Vs Shamnarain and Others

Calcutta High Court · (1881) ILR (Cal) 213

Read judgment
High Courts13 Apr 1880

Lootfulhuck Vs Gopee Chunder Mojoomdar

Calcutta High Court · (1880) ILR (Cal) 941

Read judgment
High Courts12 Apr 1880

Ramnidhee Manjee Vs Parbutty Dassee

Calcutta High Court · (1880) ILR (Cal) 823

Read judgment
High Courts08 Apr 1880

Mohindrobhoosun Biswas Vs Shosheebhoosun Biswas

Calcutta High Court · (1880) ILR (Cal) 882

Civil Procedure Code, 1908 (CPC) — Section 32
Read judgment
Previous1…3,2973,2983,2993,3003,301…3,388Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions