High CourtsSingle Bench(1880) 04 CAL CK 0001

Payn vs The Administrator-General of Bengal and Others

Calcutta High Court · Decided on 29 April 1880 · Citation: (1880) ILR (Cal) 766

HON’BLE JUDGES
Wilson, J

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

1 paragraphs · 46 words

Wilson, J.—The order of transfer may be made on the ground that the parties and the witnesses reside in Calcutta; that it will be cheaper to try the suit here; and that all parties appearing on the motion desire a transfer. These reasons to be recorded.