High Courts02 Jun 1880
Giridhur Chowdhry by his Guardian Kamini Chowdhrani Vs Luchmun Dass
Calcutta High Court · (1880) ILR (Cal) 855
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,298 of 3,388
High Courts01 Jun 1880
Fatten Lall Vs Gujju Lall
Calcutta High Court · (1881) ILR (Cal) 171
Evidence Act, 1872 — Section 13, 40, 41, 43
High Courts01 Jun 1880
Ishwar Chunder Dutt and Others Vs Ram Krishna Dass
Calcutta High Court · (1880) ILR (Cal) 902
High Courts01 Jun 1880
Udoi Chand alias Munmun Vs Umaid Bahadur
Calcutta High Court · (1881) ILR (Cal) 119
High Courts31 May 1880
Kalishunkur Doss Vs Gopal Chunder Dutt
Calcutta High Court · (1881) ILR (Cal) 49
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts28 May 1880
In Re: Petition of Chundernath Sen
Calcutta High Court · (1880) ILR (Cal) 875
Criminal Procedure Code, 1898 (CrPC) — Section 521, 532
High Courts26 May 1880
Nobocoomar Mookhopadhaya Vs Siru Mullick
Calcutta High Court · (1881) ILR (Cal) 94
High Courts25 May 1880
Ramessuri Dassee Vs Doorgadass Chatterjee
Calcutta High Court · (1881) ILR (Cal) 103
High Courts21 May 1880
Haran Chunder Banerji and Others Vs Hurro Mohun Chuokerbutty
Calcutta High Court · (1881) ILR (Cal) 41
High Courts21 May 1880
Rajender Dutt Vs Sham Chund Mitter and Others
Calcutta High Court · (1881) ILR (Cal) 106
Criminal Procedure Code, 1898 (CrPC) — Section 196
High Courts21 May 1880
Khetturpaul Sritirutno and Another Vs Kedarnath Nag
Calcutta High Court · (1881) ILR (Cal) 34
High Courts20 May 1880
The Government of Bengal Vs Mahaddi and Another
Calcutta High Court · (1880) ILR (Cal) 871
Criminal Procedure Code, 1898 (CrPC) — Section 457Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 325
High Courts20 May 1880
Ram Lall Nag Vs Koylash Chunder Koosari and Another
Calcutta High Court · (1881) ILR (Cal) 206
High Courts14 May 1880
Hurro Sundari Dabia Vs Chunder Kant Bhuttacharjee
Calcutta High Court · (1881) ILR (Cal) 17
Succession Act, 1865 — Section 50
High Courts14 May 1880
Bolakee Lall Vs Thakoor Pertam Singh and Others
Calcutta High Court · (1880) ILR (Cal) 928
High Courts13 May 1880
Noshai Mistri and Ram Chunder Haldar Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 958
Criminal Procedure Code, 1898 (CrPC) — Section 122, 346Evidence Act, 1872 — Section 33