High Courts24 Feb 1880
Hajee Syud Mahomed Vs Mussamut Ashrufoonnissa
Calcutta High Court · (1880) ILR (Cal) 759
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,301 of 3,388
High Courts18 Feb 1880
Ram Sahai Sing and Another Vs Maniram and Others
Calcutta High Court · (1880) ILR (Cal) 807
Criminal Procedure Code, 1898 (CrPC) — Section 622
High Courts13 Feb 1880
Imrit Tewari and Others Vs Suput Singh and Others
Calcutta High Court · (1880) ILR (Cal) 720
Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Section 22
High Courts12 Feb 1880
Gudadhur Paul Chowdhry and Others Vs Bhyrub Chunder Bhuttacharji and Another
Calcutta High Court · (1880) ILR (Cal) 918
High Courts10 Feb 1880
Brojomohun Doss and Others Vs Hurrololl
Calcutta High Court · (1880) ILR (Cal) 700
High Courts10 Feb 1880
Roshun Doosadh and Others Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 768
Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 411
High Courts09 Feb 1880
Mohun Dass Vs Lutchman Dass
Calcutta High Court · (1881) ILR (Cal) 11
Succession Act, 1925 — Section 234
High Courts05 Feb 1880
Gocool Chunder Gossamee and Others Vs The Administrator General of Bengal
Calcutta High Court · (1880) ILR (Cal) 726
High Courts05 Feb 1880
Saroda Soondury Dossee and Another Vs Doyamoyee Dossee and Another
Calcutta High Court · (1880) ILR (Cal) 938
High Courts03 Feb 1880
The Bank of Bengal Vs Mendes
Calcutta High Court · (1880) ILR (Cal) 654
Contract Act, 1872 — Section 160Evidence Act, 1872 — Section 117
High Courts03 Feb 1880
Sourujmull and Others Vs The Ganges Manufacturing Co.
Calcutta High Court · (1880) ILR (Cal) 669
Evidence Act, 1872 — Section 2
High Courts02 Feb 1880
Juggobundhu Mukerjee and Others Vs Ramchunder Bysack
Calcutta High Court · (1880) ILR (Cal) 584
High Courts29 Jan 1880
Isan Chunder Banerjee Vs Luchun Gope Kemp Vs Prem Narayan Sing
Calcutta High Court · (1880) ILR (Cal) 699
Mufassal Small Cause Courts Act — Section 21
High Courts29 Jan 1880
Sham Kishore Mundle Vs Shoshibhoosun Biswas
Calcutta High Court · (1880) ILR (Cal) 707
Civil Procedure Code, 1908 (CPC) — Section 121
High Courts28 Jan 1880
Honooman Sahay and Others Vs Pursid Narain Sing and Others
Calcutta High Court · (1880) ILR (Cal) 845
High Courts23 Jan 1880
Bussicklol Mudduck Vs Lokenath Kurmokar
Calcutta High Court · (1880) ILR (Cal) 689
Contract Act, 1872 — Section 1
High Courts23 Jan 1880
Gobind Loll Seal and Others Vs Debendronath Mullick and Others
Calcutta High Court · (1880) ILR (Cal) 679
High Courts15 Jan 1880
Gunganarain Sirkar and Another Vs Sreenath Banerjee
Calcutta High Court · (1880) ILR (Cal) 915
High Courts15 Jan 1880
Soorjee Kanto Roy Chowdhry Vs Woomesh Chunder Bose
Calcutta High Court · (1880) ILR (Cal) 713