High Courts14 Sept 1880
Niamut Khan and Others Vs Phadu Buldia
Calcutta High Court · (1881) ILR (Cal) 319
Civil Procedure Code, 1908 (CPC) — Section 13
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,295 of 3,388
High Courts13 Sept 1880
Mohi Lall Roy Vs Mutty Ram Sahoo
Calcutta High Court · (1881) ILR (Cal) 291
Criminal Procedure Code, 1898 (CrPC) — Section 521
High Courts10 Sept 1880
Umanath Mookhopadhya Vs Nilmoney Singh
Calcutta High Court · (1881) ILR (Cal) 429
Probate and Administration Act, 1881 — Section 69
High Courts10 Sept 1880
Bykunt Nath Roy Vs Mokundo Lall Roy
Calcutta High Court · (1881) ILR (Cal) 289
High Courts10 Sept 1880
Dorab Ally Khan Vs Abdool Azeez Dorab Ally Khan Vs Abdool Azeez
Calcutta High Court · (1881) ILR (Cal) 356
Limitation Act, 1963 — Section 1(9)
High Courts09 Sept 1880
Tarokessur Roy, a Ward of Court, by his Mother Vs Shoshi Shikhuressur Roy
Calcutta High Court · (1881) ILR (Cal) 421
High Courts09 Sept 1880
Kokil Bag Vs Nemai Charan Dhabal and Others
Calcutta High Court · (1881) ILR (Cal) 534
Registration Act, 1877 — Section 50
High Courts06 Sept 1880
Rohinikant Bhuttacharji and Others Vs Kashikant Bhuttacharji
Calcutta High Court · (1881) ILR (Cal) 325
Bengal Tenancy Act, 1885 — Section 29
High Courts05 Sept 1880
Monohur Das Vs Radha Pershad Misser
Calcutta High Court · (1881) ILR (Cal) 317
High Courts03 Sept 1880
In Re: Upendro Lall Bose
Calcutta High Court · (1881) ILR (Cal) 675
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts27 Aug 1880
Chatraput Singh Vs Grindra Chunder Roy and Another
Calcutta High Court · (1881) ILR (Cal) 389
High Courts25 Aug 1880
Sheetanath Mookerjee Vs Promothonath Mookerjee and Another
Calcutta High Court · (1881) ILR (Cal) 303
High Courts25 Aug 1880
In Re: Shrish Chunder Mookhopadhya and Another
Calcutta High Court · (1881) ILR (Cal) 161
High Courts21 Aug 1880
Soobhul Chunder Paul Vs Nitye Churn Bysack
Calcutta High Court · (1881) ILR (Cal) 663
High Courts11 Aug 1880
T. F. Brown and Another Vs G. M. Cutts and Another
Calcutta High Court · (1881) ILR (Cal) 328
Civil Procedure Code, 1908 (CPC) — Section 44Evidence Act, 1872 — Section 92
High Courts11 Aug 1880
Gobind Lall Seal and Others Vs Debendronath Mullick and Others
Calcutta High Court · (1881) ILR (Cal) 311
Limitation Act, 1963 — Article 142
High Courts09 Aug 1880
Monindro Bhoosun Biswas Vs Shosheebhoosun Biswas and Others
Calcutta High Court · (1880) ILR (Cal) 866