High CourtsSingle Bench(1880) 08 CAL CK 0002

Monindro Bhoosun Biswas vs Shosheebhoosun Biswas and Others

Calcutta High Court · Decided on 9 August 1880 · Citation: (1880) ILR (Cal) 866

HON’BLE JUDGES
Wilson, J

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Judgment

1 paragraphs · 37 words

Wilson, J.—Refused to order the applicant to pay the costs of the commission, or to order her to pay the estimated costs into Court, and ordered the commission to issue. Costs to be costs in the cause.