High Courts09 Dec 1880
The Government Vs Karimdad
Calcutta High Court · (1881) ILR (Cal) 496
Penal Code, 1860 (IPC) — Section 211, 342
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,294 of 3,388
High Courts07 Dec 1880
Kristo Mohiney Dossee and Others Vs Kally Prosonno Ghose and Another
Calcutta High Court · (1881) ILR (Cal) 485
High Courts07 Dec 1880
The Empress Vs Nobo Gopal Bose
Calcutta High Court · (1881) ILR (Cal) 491
Criminal Procedure Code, 1898 (CrPC) — Section 64
High Courts03 Dec 1880
Ramkishore Chuckerbutty and Another Vs Kallykanto Chuckerbutty
Calcutta High Court · (1881) ILR (Cal) 479
High Courts03 Dec 1880
The Empress Vs In Re: Mir Ekrar Ali
Calcutta High Court · (1881) ILR (Cal) 482
Penal Code, 1860 (IPC) — Section 192
High Courts27 Nov 1880
Baboojan Jha Vs Byjnath Dutt Jha and Others
Calcutta High Court · (1881) ILR (Cal) 472
Court Fees Act, 1870 — Section 11
High Courts27 Nov 1880
Nobeen Chunder Sil and Others Vs Bhobosoonduri Dabee
Calcutta High Court · (1881) ILR (Cal) 460
Succession Act, 1865 — Section 242
High Courts26 Nov 1880
Hurri Prasad Vs Jaumna Prasad and Another
Calcutta High Court · (1881) ILR (Cal) 453
High Courts23 Nov 1880
Bhoopendra Narain Roy Vs Greesh Narain Roy and Another
Calcutta High Court · (1881) ILR (Cal) 539
High Courts23 Nov 1880
Kameswar Pershad Vs Bun Bahadur Singh
Calcutta High Court · (1881) ILR (Cal) 843
High Courts13 Nov 1880
Laljee Sahoo Vs Roghoonundun Lall Sahoo
Calcutta High Court · (1881) ILR (Cal) 447
Limitation Act, 1963 — Section 19
High Courts12 Nov 1880
Harisaran Surma Moitra Vs Bhubaneswari Debi
Calcutta High Court · (1881) ILR (Cal) 720
High Courts09 Nov 1880
In Re: Chandrakanta De
Calcutta High Court · (1881) ILR (Cal) 445
Penal Code, 1860 (IPC) — Section 188
High Courts07 Oct 1880
In Re: Mutty Lall Ghose and Others
Calcutta High Court · (1881) ILR (Cal) 308
Criminal Procedure Code, 1898 (CrPC) — Section 471
High Courts29 Sept 1880
Juggut Chunder Mozumdar Vs Kasi Chunder Mozumdar
Calcutta High Court · (1881) ILR (Cal) 440
Criminal Procedure Code, 1898 (CrPC) — Section 468
High Courts17 Sept 1880
The Empress Vs Sunker Gope
Calcutta High Court · (1881) ILR (Cal) 307
Criminal Procedure Code, 1898 (CrPC) — Section 66
High Courts15 Sept 1880
Gobind Chunder Nundi Vs Mozhuruddin
Calcutta High Court · (1881) ILR (Cal) 436
High Courts15 Sept 1880
Jugtanund Misser Vs Nerghan Singh and Another
Calcutta High Court · (1881) ILR (Cal) 433
Evidence Act, 1872 — Section 92