High Courts13 Jan 1881
The Empress Vs Salik Roy
Calcutta High Court · (1881) ILR (Cal) 582
Penal Code, 1860 (IPC) — Section 211
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,293 of 3,388
High Courts11 Jan 1881
J.E. MacLachlan Vs Juggernath Khan and Others
Calcutta High Court · (1881) ILR (Cal) 681
High Courts05 Jan 1881
Ram Chunder Shaw and Others Vs The Empress
Calcutta High Court · (1881) ILR (Cal) 575
Bengal Excise Act, 1909 — Section 58, 74Presidency Magistrates (Court- Fees) Act, 1877 — Section 170, 181
High Courts05 Jan 1881
In Re: Panjab Singh and Another The Empress
Calcutta High Court · (1881) ILR (Cal) 579
Criminal Procedure Code, 1898 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 447
High Courts05 Jan 1881
The Empress on the Prosecution of Jogendronath Bose Vs Thompson
Calcutta High Court · (1881) ILR (Cal) 523
Criminal Procedure Code, 1898 (CrPC) — Section 221Telegraph Act, 1885 — Section 22
High Courts22 Dec 1880
Burmamoye Dassee Vs Dinobundhoo Ghose and Another
Calcutta High Court · (1881) ILR (Cal) 564
Limitation Act, 1963 — Article 135
High Courts22 Dec 1880
Akbur Ali Vs Bhyea Lal Jha and Others
Calcutta High Court · (1881) ILR (Cal) 666
High Courts22 Dec 1880
Kadumbini Dabya Vs Koylash Chunder Pal Chowdhry
Calcutta High Court · (1881) ILR (Cal) 554
High Courts22 Dec 1880
Land Mortgage Bank of India, Limited, and Others Vs Radhanath Kundu
Calcutta High Court · (1881) ILR (Cal) 559
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts21 Dec 1880
Ramtonu Acharjee Vs Pearymohun Acharjee
Calcutta High Court · (1881) ILR (Cal) 551
High Courts20 Dec 1880
Ashootosh Dutt Vs Doorga Churn Chatterjee
Calcutta High Court · (1881) ILR (Cal) 504
Limitation Act, 1877 — Article 180
High Courts18 Dec 1880
Horakh Narain Singh Vs Ram Dutt Singh
Calcutta High Court · (1881) ILR (Cal) 549
Limitation Act, 1963 — Article 99
High Courts17 Dec 1880
In Re: Maharajah of Durbhungah and Others
Calcutta High Court · (1881) ILR (Cal) 21
Stamp Act, 1899 — Section 3(9)
High Courts14 Dec 1880
Luchman Lall Vs Ram Lall
Calcutta High Court · (1881) ILR (Cal) 521
Contract Act, 1872 — Section 265
High Courts10 Dec 1880
Anunda Shaha Biswas, Nyomuddin Sha Biswas and Others Vs Kema Bebee and Others
Calcutta High Court · (1881) ILR (Cal) 548
High Courts10 Dec 1880
Latchman Pundeh Vs Maddan Mohun Shye and Others
Calcutta High Court · (1881) ILR (Cal) 513
Limitation Act, 1963 — Article 179(4)
High Courts10 Dec 1880
Kali Prosonno Ghose Vs Newaj Bundopadhya
Calcutta High Court · (1881) ILR (Cal) 543
High Courts09 Dec 1880
Hameedoollah Vs Mahomed Asghur Hossein and Another
Calcutta High Court · (1881) ILR (Cal) 499
Copyright Act, 1847 — Section 7