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Richard Garth, C.J.—We shall answer both questions in the negative, and we make no order as to costs.
High CourtsDivision Bench(1880) 07 CAL CK 0003
Manick Chund vs Jomoona Doss
Calcutta High Court · Decided on 15 July 1880 · Citation: (1882) ILR (Cal) 645
- HON’BLE JUDGES
- Richard Garth, C.J · Pontifex, J