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Calcutta High Court judgments

64,043 judgments · page 260 of 3,203

High Courts13 May 2020Disposed Of

Swapan Kumar Saha Vs Bangiya Gramin Vikash Bank & Ors

Calcutta High Court · (2020) 05 CAL CK 0012

Constitution Of India, 1950 — Article 226BGVB (Officers And Employees) Service Regulations, 2010 — Regulation 2(g), 39, 45, 45(3), 45(4), 49, 50, 72, 72(2)Regional Rural Banks Act, 1976 — Section 30
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High Courts07 May 2020Allowed

Sujit Mitra & Ors Vs State Of West Bengal

Calcutta High Court · (2020) 05 CAL CK 0010

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 294, 294(3), 313Evidence Act, 1872 — Section 32, 60, 64, 65
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High Courts04 May 2020 Allowed

Birla Corporation Ltd And Others Vs Arvind Kumar Newar & Ors

Calcutta High Court · (2020) 05 CAL CK 0001

Code Of Civil Procedure, 1908 — Section 6, 9, 15, 16, 17, 18, 19, 20, 122, Order 4 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 41 Rule 22Companies Act, 1956 — Section 10FIndian Succession Act, 1925 — Section 247, 276, 278, 300
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