High Courts17 Apr 2020
Dr. Faud Halim And Others Vs State Of West Bengal & Others
Calcutta High Court · (2020) 04 CAL CK 0022
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 262 of 3,203
High Courts16 Apr 2020Dismissed
Smarajit Roychowdhury Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 04 CAL CK 0028
High Courts16 Apr 2020Dismissed
Netai Chandra Das Vs State Of West Bengal
Calcutta High Court · (2020) 04 CAL CK 0027
Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 83
High Courts16 Apr 2020
M/s. Metaco India Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 04 CAL CK 0026
High Courts16 Apr 2020
M/s. Midland Nursing Home Pvt. Ltd.& Anr Vs Employees Provident Fund Organisation & Ors
Calcutta High Court · (2020) 04 CAL CK 0025
Writ Proceedings Rules, 1977 — Rule 26Employees Provident Fund Appellate Tribunal (Procedure) Rules 1997 — Rule 7Employees' Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7A
High Courts16 Apr 2020Dismissed
Edifice Engineering Vs Public Works Department (Eastern Circle) Government Of West Bengal & Ors.
Calcutta High Court · (2020) 04 CAL CK 0024
Writ Proceedings Rules, 1977 — Rule 26
High Courts16 Apr 2020Disposed Of
Ranadhir Kumar Sinha Vs Hongkong & Shanghai Banking Corporation Limited & Ors
Calcutta High Court · (2020) 04 CAL CK 0023
Constitution Of India, 1950 — Article 227
High Courts16 Apr 2020
Pashupati Roy & Anr Vs Debanath Dey
Calcutta High Court · (2020) 04 CAL CK 0011
Charitable And Religious Trusts Act, 1920 — Section 7
High Courts16 Apr 2020Disposed Of
Banashree Neogi & Anr Vs Soma Ghosh & Ors
Calcutta High Court · (2020) 04 CAL CK 0010
High Courts15 Apr 2020Disposed Of
Manoj KumarBhalotia Vs Director General Of Police (W.B.) &Ors.
Calcutta High Court · (2020) 04 CAL CK 0018
Constitution Of India, 1950 — Article 10, 21, 32, 136, 226Haryana Lokayukta Act, 2002 — Section 8(1)Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 164, 200, 202(1), 216, 340, 482
High Courts08 Apr 2020Disposed Of
Akhtar Parwez Vs State
Calcutta High Court · (2020) 04 CAL CK 0017
Code Of Criminal Procedure, 1973 — Section 330
High Courts08 Apr 2020Disposed Of
Nagendra Kumar Dubey & Ors Vs Union Of India
Calcutta High Court · (2020) 04 CAL CK 0016
Central Goods And Services Tax Act, 2017 — Section 138
High Courts08 Apr 2020Disposed Of
Torrent Minerals Pvt. Ltd. & Anr Vs Board Of Trustees For The Port Of Kolkata & Ors
Calcutta High Court · (2020) 04 CAL CK 0014
High Courts08 Apr 2020
Banashree Neogi & Anr Vs Soma Ghosh & Ors
Calcutta High Court · (2020) 04 CAL CK 0012
High Courts08 Apr 2020
In Re: Contagion Of COVID-19 Virus In Children Protection Homes
Calcutta High Court · (2020) 04 CAL CK 0001
Constitution Of India, 1950 — Article 226, 227
High Courts03 Apr 2020
In Re: COVID 19 Relief And Services At The Andaman And Nicobar Islands Vs
Calcutta High Court · (2020) 04 CAL CK 0013
High Courts03 Apr 2020Allowed
In Re: COVID 19 Relief And Services At The Andaman And Nicobar Islands Vs
Calcutta High Court · (2020) 04 CAL CK 0006
High Courts01 Apr 2020
In Re: COVID 19 Relief And Services At The Andaman And Nicobar Islands Vs
Calcutta High Court · (2020) 04 CAL CK 0007
Constitution Of India, 1950 — Article 21, 226