High Courts28 Apr 2020Dismissed
Mahindra Vehicle Manufacturers Ltd. Vs Parties Interested In The Vessel Mv Han Xin
Calcutta High Court · (2020) 04 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 261 of 3,203
High Courts24 Apr 2020Disposed Of
Rashmi Metaliks Ltd. And Anr Vs Union Of India And Ors
Calcutta High Court · (2020) 04 CAL CK 0034
High Courts24 Apr 2020Allowed
Bipul Kumar Biswas And Others Vs Union Of India And Others
Calcutta High Court · (2020) 04 CAL CK 0033
High Courts24 Apr 2020Allowed
Santosh Kumar Dutta Vs Union Of India And Others
Calcutta High Court · (2020) 04 CAL CK 0032
Constitution Of India, 1950 — Article 136, 141, 226
High Courts24 Apr 2020Allowed
Jayanta Kumar Baidya Vs Union Of India And Others
Calcutta High Court · (2020) 04 CAL CK 0031
Constitution Of India, 1950 — Article 136, 141, 226
High Courts24 Apr 2020Disposed Of
Brij Ratan Mohta (Dead) Through LRS Vs Amarendra Kumar Singh & Ors
Calcutta High Court · (2020) 04 CAL CK 0030
High Courts24 Apr 2020Dismissed
Damodar Valley Corporation & Ors Vs Shree Ramdoot Rollers Private Ltd
Calcutta High Court · (2020) 04 CAL CK 0029
Constitution Of India, 1950 — Article 32, 141, 363West Bengal Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2013 — Regulation 4, 6West Bengal Electricity Regulatory Commission (Terms And Conditions Of Tariff) Regulations, 2011 — Section 2(4), 2(15), 2(49), 2(70), 14, 24, 43, 50, 56(1), 56, 56(2), 64, 64(3), 82, 82(1), 86, 181, 182(2), 18(2)(zh)
High Courts24 Apr 2020Dismissed
Mahindra Vehicle Manufacturers Limited Vs Owners And Parties Interested In The Vessel MV HAN XIN
Calcutta High Court · (2020) 04 CAL CK 0009
Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017 — Section 4, 11Commercial Courts Act, 2015 — Section 12A
High Courts23 Apr 2020Disposed Of
Faiz Ahmed Khan Vs C.E.S.C. And Others
Calcutta High Court · (2020) 04 CAL CK 0043
Electricity Act, 2003 — Section 127
High Courts23 Apr 2020Disposed Of
Bimal Rai Vs State Of West Bengal And Others
Calcutta High Court · (2020) 04 CAL CK 0042
High Courts23 Apr 2020Disposed Of
Norton Emmanuel Vs State Of West Bengal And Others
Calcutta High Court · (2020) 04 CAL CK 0041
High Courts23 Apr 2020
Eshan Madhav Saha Vs State Of West Bengal And Others
Calcutta High Court · (2020) 04 CAL CK 0040
High Courts23 Apr 2020Disposed Of
In The Matter Of Vs Nasim Qurashi
Calcutta High Court · (2020) 04 CAL CK 0039
Indian Penal Code, 1860 — Section 395, 397Arms Act, 1959 — Section 25, 27
High Courts23 Apr 2020Dismissed
In Re.: Sk. Saber Ali & Ors Vs
Calcutta High Court · (2020) 04 CAL CK 0038
Indian Penal Code, 1860 — Section 34, 304, 323, 341, 506
High Courts23 Apr 2020Disposed Of
In Re.: Sahidul Sk Vs
Calcutta High Court · (2020) 04 CAL CK 0037
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 341, 448Arms Act, 1959 — Section 25(1B)(a), 27
High Courts23 Apr 2020Disposed Of
Auto Distributors Ltd Vs Board Of Trustees For Port Of Kolkata And Another
Calcutta High Court · (2020) 04 CAL CK 0036
High Courts23 Apr 2020
Dr. Manik Biswas & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 04 CAL CK 0035
Constitution Of India, 1950 — Article 14Post Graduate Medical Education Rules, 2000 — Regulation 9(4)
High Courts20 Apr 2020Disposed Of
Subhra Shankar Bose Vs Calcutta Electric Supply Corporation Ltd. & Ors
Calcutta High Court · (2020) 04 CAL CK 0021
Specific Relief Act, 1963 — Section 14(b)
High Courts20 Apr 2020Allowed
Commissioner Of School Education, West Bengal And Others Vs Managing Committee, Vidya Vikash High School (H.S) And Another
Calcutta High Court · (2020) 04 CAL CK 0020
Constitution Of India, 1950 — Article 21A, 29(1), 30, 30(1)Management Of Recognized Non Govt Institutions Rules, 1969 — Rule 8(3)West Bengal School Service Commission Act, 1997 — Section 15 — Section 15
High Courts20 Apr 2020Allowed
Pradip Kumar Maji Vs Coal India Limited And Others
Calcutta High Court · (2020) 04 CAL CK 0019
Constitution Of India, 1950 — Article 14, 16, 21Mines Rules, 1955 — Rule 29B