COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 259 of 3,203

High Courts03 Jun 2020Allowed

Satyanarayan More & Anr Vs Milagrina Rose Correia @ Millie Correia

Calcutta High Court · (2020) 06 CAL CK 0017

Constitution Of India, 1950 — Article 14West Bengal Premises Tenancy Act, 1997 — Section 1(3), 2(g), 45West Bengal Premises Tenancy Act, 1956 — Section 2(h), 45(2)

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High Courts02 Jun 2020Dismissed

In Re Kanchan Dhibar And Others Vs State

Calcutta High Court · (2020) 06 CAL CK 0016

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High Courts02 Jun 2020Disposed Of

Santanu Ghosh Vs Prof. Sanghamitra Banerjee

Calcutta High Court · (2020) 06 CAL CK 0015

Constitution Of India, 1950 — Article 227Guardians And Wards Act, 1890 — Section 12

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High Courts02 Jun 2020Disposed Of

Chandrani Sarkar Vs Sudipa Chowdhury & Ors

Calcutta High Court · (2020) 06 CAL CK 0014

Constitution Of India, 1950 — Article 227

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High Courts02 Jun 2020Disposed Of

Prem chand Alias Prem Das Basak Alias Premo Alias Promo Vs State Of West Bengal

Calcutta High Court · (2020) 06 CAL CK 0013

Code Of Criminal Procedure, 1973 — Section 164, 439Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12Indian Penal Code, 1860 — Section 354

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High Courts02 Jun 2020

Aparna Basu Vs Somdeb Banerjee & Anr

Calcutta High Court · (2020) 06 CAL CK 0012

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High Courts02 Jun 2020

Sk. Safikul Islam And Anr Vs State Of West Bengal And Ors

Calcutta High Court · (2020) 06 CAL CK 0011

Code Of Criminal Procedure, 1973 — Section 41A

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High Courts02 Jun 2020Disposed Of

In The Matter Of Kundan Kumar Dubey Vs State

Calcutta High Court · (2020) 06 CAL CK 0010

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High Courts02 Jun 2020Disposed Of

Board Of Trustees For The Port Of Kolkata And Anr Vs Hindustan Steel Works Construction Ltd. & Ors

Calcutta High Court · (2020) 06 CAL CK 0009

Constitution Of India, 1950 — Article 32

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High Courts02 Jun 2020Disposed Of

In Re Mahatab Sk Vs State

Calcutta High Court · (2020) 06 CAL CK 0008

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High Courts02 Jun 2020Disposed Of

In Re Judhishtir Halder & Anr Vs State

Calcutta High Court · (2020) 06 CAL CK 0007

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High Courts19 May 2020Disposed Of

Dipu Singh @ Hulo Vs State Of West Bengal

Calcutta High Court · (2020) 05 CAL CK 0009

Police Regulations, Bengal, 1943 — Rule 289, 290, 401Code Of Criminal Procedure, 1973 — Section 106, 107, 108, 109, 110, 112, 113, 116, 116(2), 117(3), 123, 482, 489A, 489B, 489C, 489D

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High Courts19 May 2020Disposed Of